Citation : 2023 Latest Caselaw 1245 Gua
Judgement Date : 27 March, 2023
Page No.# 1/3
GAHC010065002023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont. Cas(C) No.172/2023
1: RAM PRIT SAH AND 8 ORS
S/O. LT. ANUP PADA SAH, R/O. RANGIA, WARD NO. 1,
P.O. - RANGIA, P.S. RANGIA, DIST. KAMRUP (R), ASSAM
2: BIJAY KR. SAH
S/O. LT. RAM CHANDRA SAH
R/O. RANGIA P.O. AND P.S. RANGIA
DIST. KAMRUP (R) ASSAM-781354.
3: SATYANARAYAN CHAUHAN
S/O. LT. INDRAJEET CHAUHAN
R/O. RANGIA P.O. AND P.S. RANGIA
DIST. KAMRUP (R) ASSAM-781354.
4: SMT. PRIYABALA V.B. @ PRIYABALA
D/O. LT. V. K. BALAKRISHNAN
W/O. BIJESH KANAKACHARIE
R/O. RANGIA P.O. AND P.S. RANGIA
DIST. KAMRUP (R) ASSAM-781354.
5: SWAPAN BHOWMIK
S/O. MANORANJAN BHOWMIK
R/O. RANGIA P.O. AND P.S. RANGIA
DIST. KAMRUP (R) ASSAM-781354.
6: MD. ABUL KHAYER
S/O. LT. BHOBAN ALI
R/O. RANGIA P.O. AND P.S. RANGIA
DIST. KAMRUP (R) ASSAM-781354.
7: ABHIJIT GHOSH
S/O. LT. PRAHAT CH. GHOSH
R/O. RANGIA P.O. AND P.S. RANGIA
DIST. KAMRUP (R) ASSAM-781354.
Page No.# 2/3
8: BIJOY KR. SINGH
S/O. LT. RARI KANT SINGH
R/O. RANGIA P.O. AND P.S. RANGIA
DIST. KAMRUP (R) ASSAM-781354.
9: PRASHEN KR. DAS
S/O. LT. KAMALA KANTA DAS
R/O. NEAR RANGIA RAILWAY STATION WARD NO.7
P.O. AND P.S. RANGIA DIST. KAMRUP (R) ASSAM-781354
VERSUS
1: SANDEEP MATHUR AND 6 ORS THE SECRETARY TO THE GOVERNMENT
OF INDIA, MINISTRY OF RAILWAYS, RAIL BHAWAN, NEW DELHI
2:ANSHUL GUPTA, THE GENERAL MANAGER
N.F. RAILWAY MALIGAON GUWAHATI-11 ASSAM
3:MRS. RAJNI HASIJA, CMD (L/A), INDIAN RAILWAY CATERING AND
TOURISM CORPN. LTD. NEW DELHI INDIA REP. BY THE CHAIRMAN AND
MANAGING DIRECTOR REGIONAL OFFICE-4D MANDOVI APARTMENT
AMBARI G.N.B. ROAD GUWAHATI-781001
4:R.N. RANMUNG, REGIONAL MANAGER THE CHAIRMAN AND
MANAGING DIRECTOR INDIAN RAILWAY CATERING AND TOURISM
CORPN. LTD. NEW DELHI INDIA REGIONAL OFFICE- 4-D MANDOVI
APARTMENT AMBARI G.N.B. ROAD GUWAHATI-781001.
5:DEEPANKAR GOGOI, THE DIVISIONAL RAILWAY MANAGER (C)
N.F. RAILWAY RANGIA DIVISION RANGIA DIST-KAMRUP (R) ASSAM
6:W. JITURI, THE CHIEF COMMERCIAL MANAGER N.F. RAILWAY
MALIGAON GUWAHATI-11 DIST-KAMRUP (M) ASSAM
7:V.K. SHRIVASTA, THE DIVISIONAL COMMERCIAL MANAGER
RANGIA DIVISION RANGIA DIST-KAMRUP (R) ASSAM
For the Petitioners : Mr. D. Mozumder, Sr. Advocate, assisted by Mr. S.P. Das, Advocate
and Mr. N. Das, Advocate.
For the Respondents : None.
Page No.# 3/3
-B E F O R E -
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SOUMITRA SAIKIA
27.03.2023
Heard Mr. D. Mozumder, learned senior counsel, assisted by Mr. S.P. Das and Mr. N. Das, learned counsel for the petitioners.
This contempt petition has been filed alleging willful, deliberate and intentional disobedience and non-compliance of the final judgment & order dated 10.03.2023 passed by this Court in Writ Appeal No.87/2023.
Issue notice to the respondent No.7, returnable in 4(four) weeks. Steps be taken by registered post with A/D within 3(three) days. Mr. Mozumder submits that in the intervening period, some more developments have taken place and the petitioners would be bringing the same on record through an affidavit.
The affidavit upon being filed be tagged with the record of this file.
JUDGE CHIEF JUSTICE Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!