Pankaj Kumar Sarma vs The State Of Assam And 4 Ors. A
2023 Latest Caselaw 1214 Gua

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GAHC010229162022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : WA/393/2022

            PANKAJ KUMAR SARMA
            S/O- SRI RAMANI KANTA SARMA, R/O- VILL. AND P.O. PATHSALA TOWN,
            WARD NO. 3, HOSPITAL PATH, DIST.- BARPETA, ASSAM, PIN- 781325.



            VERSUS

            THE STATE OF ASSAM AND 4 ORS. A
            REP. BY CHIEF SECRETARY TO THE GOVT.OF ASSAM, DISPUR,
            GUWAHATI, ASSAM.

            2:THE COMMISSIONER AND SECRETARY TO THE GOVT.OF ASSAM
             PERSONNEL (B) DEPARTMENT
             DISPUR
             GUWAHATI- 781006.

            3:THE COMMISSIONER AND SECRETARY TO THE GOVT.OF ASSAM
             SECRETARIAT ADMINISTRATION DEPARTMENT
             DISPUR
             GUWAHATI- 781006.

            4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
             GENERAL ADMINISTRATION (B) DEPARTMENT
             DISPUR
             GUWAHATI- 781006.

            5:THE COMMISSIONER AND SECRETARY TO THE GOVT.OF ASSAM
             FINANCE DEPARTMENT
             DISPUR
             GUWAHATI- 781006

Advocate for the Petitioner   : MR H K DAS
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Advocate for the Respondent : GA, ASSAM




                                   BEFORE
                         HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM

                                          ORDER

24.03.2023 Arguments heard.

Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant