Page No.# 1/4 vs Page No.# 3/4
2023 Latest Caselaw 1185 Gua

                                                         Page No.# 1/4

GAHC010161042022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No.: WP(C)/5409/2020

         LAL BIAKTHANGI RALTE AND 10 ORS
         D/O PAHLA RALTE
         VILL-MAHUR GRADEN
         P.O.-MAHUR
         DIST-DIMA HASAO
         ASSAM
         PIN-788830

         2: BIDHAN CHANDRA MOHANTA
         VILL-NOON NAGAR
          P.O.-KATIRAIL
          DIST-CACHAR
          PIN-788804

          3: CHAWNGUL THIEK
         P.O.-HARANGAJAO
          DIST-DIMA HASAO
         ASSAM
          PIN-788818

         4: SWAPNA PAUL
         C/O SHYAMA SHILL
         P.O.-HAFLONG
         DIST-DIMA HASAO
         ASSAM
         PIN-788819

         5: SADHANA KAR
         C/O A.T. KAR
         P.O.-MAHUR BAZAR
         DIST-DIMA HASAO
         ASSAM
         PIN-788830
                         Page No.# 2/4

6: SAROJ KUMAR DEY
SMASHAN ROAD
SILCHAR MAA KALI LANE
P.O.-AMBIKA PATTY
DIST-CACHAR
ASSAM
PIN-788004

7: BIJOY KRISHNA ROY
VILL-DITTOCKCHERRA
P.O.-DITTOCKCHERRA
DIST-DIMA HASAO
ASSAM
PIN-788818

8: SEIKHOHEN CHANGSAN
W/O NEJALAM CHANGSAN
VILL-SONGRILING
HAFLONG
P.O. AND P.S.-HAFLONG
DIST-DIMA HASAO
ASSAM
PIN-788819

9: LALDAWNKIM HMAR
W/O SIEHKHOKAM
VILL-KHOMUNNOM
P.O.-MAHUR
DIST-DIMA HASAO
ASSAM
PIN-788830

10: DIZEING JEME
VILL-P. LONGKHAI
P.O.-MAHUR
DIST-DIMA HASAO
ASSAM
PIN-788830

11: CHINTAMONI CHETRY
W/O MINA KUMAR CHETRI
VILL-UPPER BAGATER
P.O.-HAFLONG
DIST-DIMA HASAO
ASSAM
PIN-788819
VERSUS
                                                     Page No.# 3/4

THE STATE OF ASSAM AND 7 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF PENSION AND PUBLIC GRIEVANCES
DISPUR
GUWAHATI-6

2:THE PRINCIPAL SECRETARY (N)
 DIMA HASAO AUTONOMOUS COUNCIL
HAFLONG
 3:THE ADDITIONAL DIRECTOR
 EDUCATION (HILLS)
ASSAM
 HAFLONG
 4:THE FINANCE AND ACCOUNT OFFICER (N)
 DIMA HASAO AUTONOMOUS COUNCIL
HAFLONG
 5:THE DIRECTOR
 DIRECTORATE OF PENSION
ASSAM
HOUSEFED COMPLEX
 DISPUR
 GUWAHATI-6
 6:THE PRIMARY EDUCATION OFFICER
 DIMA HASAO AUTONOMOUS COUNCIL
HAFLONG
 7:THE ACCOUNTANT GENERAL (A AND E)
ASSAM
BELTOLA
 GUWAHATI-29
 8:THE COMMISSIONER AND SECRETARY
FINANCE DEPARTMENT
 DISPUR
 GUWAHATI-6.
 ------------

Advocate for : MRS. R DEVI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 7 ORS.

Page No.# 4/4

BEFORE HON'BLE MR. JUSTICE DEVASHIS BARUAH

23.03.2023

Heard Ms. R. Devi, the learned counsel for the petitioners and Mr. R. M. Das, the learned counsel appearing on behalf of the District Council, Dima Hasao.

The instant matter is again taken up again for consideration taking into account that there is an additional affidavit-in-opposition filed by the Dima Hasao District Council on 11.03.2023.

Upon hearing the matter at length, this Court further reserved the matter for judgment along with the other writ petitions.

JUDGE

Comparing Assistant