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Cholamandalam Ms General ... vs Ranjana [email protected] And 2 Ors . F
2023 Latest Caselaw 1154 Gua

Citation : 2023 Latest Caselaw 1154 Gua
Judgement Date : 22 March, 2023

Gauhati High Court
Cholamandalam Ms General ... vs Ranjana [email protected] And 2 Ors . F on 22 March, 2023
                                                                    Page No.# 1/3

GAHC010216172022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./880/2022

         CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD .
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE,
         2ND FLOOR, NO. 2 N.S.C. BOSE ROAD, CHENNAI- 600001 AND IRS BRANCH
         OFFICE AT AASTHA PLAZA, 4TH FLOOR, OPPOSITE TO S.B. DEORAH
         COLLEGE, G.S. ROAD, GUWAHATI.



         VERSUS

         RANJANA [email protected] AND 2 ORS . F
         W/O LATE ASIM KUMAR DEY, VILL.- SIALKHATI, P.S.- SAMAGURI, DIST.-
         NAGAON (ASSAM), PIN- 782140.

         2:ABDUL JABBAR
          S/O LATE WAIJUDDIN

         R/O SAIDARIA

         P.O.- SAIDARIA

         P.S.- RUPAHIHAT

         DIST.- NAGAON
         ASSAM PIN- 782125.

         3:BIPUL CH BORAH
          S/O LATE B. BORAH

         R/O GEREKI

         P.O. AND P.S.- RUPAHI

         DIST.- NAGAON
                                                                   Page No.# 2/3

             ASSAM
             PIN- 782125

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent : MR. A R AGARWALA




             Linked Case : I.A.(Civil)/3874/2022

            CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD .
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE
            2ND FLOOR
            NO. 2 N.S.C. BOSE ROAD
            CHENNAI- 600001 AND IRS BRANCH OFFICE AT AASTHA PLAZA
            4TH FLOOR
            OPPOSITE TO S.B. DEORAH COLLEGE
            G.S. ROAD
            GUWAHATI.


             VERSUS

            RANJANA [email protected] AND 2 ORS . F
            W/O LATE ASIM KUMAR DEY
            VILL.- SIALKHATI
            P.S.- SAMAGURI
            DIST.- NAGAON (ASSAM)
            PIN- 782140.

            2:ABDUL JABBAR
            S/O LATE WAIJUDDIN

            R/O SAIDARIA

            P.O.- SAIDARIA

            P.S.- RUPAHIHAT

            DIST.- NAGAON
            ASSAM PIN- 782125.
            3:BIPUL CH BORAH
            S/O LATE B. BORAH
                                                                          Page No.# 3/3

           R/O GEREKI

           P.O. AND P.S.- RUPAHI

           DIST.- NAGAON
           ASSAM
           PIN- 782125.
           ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : appearing for RANJANA [email protected] AND 2 ORS . F



                                    BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                      ORDER

Date : 22.03.2023

Heard Ms. P. Borthakur, learned counsel for the appellant. Also heard Mr. A.R. Agarwala, learned counsel for the respondent No.1/claimant.

Since the connected appeal has been admitted for hearing, it is hereby directed that the judgment and award dated 23.05.2022 passed by the learned Member, MACT No.2, Kamrup(M), in MAC Case No. 2001/2019, shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount in the Registry of this Court within the next 6(six) weeks.

After depositing the said amount, the claimant/respondent No.1 is allowed to withdraw the same from the Registry of this Court on proper verification.

The I/A stands disposed of accordingly.

JUDGE

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