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Case No. : Wp(C)/381/2014 vs The State Of Assam And 8 Ors
2023 Latest Caselaw 1141 Gua

Citation : 2023 Latest Caselaw 1141 Gua
Judgement Date : 21 March, 2023

Gauhati High Court
Case No. : Wp(C)/381/2014 vs The State Of Assam And 8 Ors on 21 March, 2023
                                                                 Page No.# 1/2

GAHC010005172014




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/381/2014
         BIRENDRA NATH BHUYAN
         S/O- LT. RUDRESWAR BHUYAN, R/O- MAHURAMUKH HAHCHARA GAON,
         P.O.- MAHURAMUKH, P.S.- KAMARGAON, DIST.- GOLAGHAT, ASSAM.

         VERSUS

         THE STATE OF ASSAM AND 8 ORS
         REP. BY THE COMMISSIONER and SPECIAL SECY. TO THE GOVT. OF
         ASSAM, P.W.R.D., DISPUR, GHY- 6.

         2:THE CHIEF ENGINEER
          P.W.D. ROADS, ASSAM, CHANDMARI
          GHY- 3, DIST.- KAMRUP
         ASSAM.

         3:THE EXECUTIVE ENGINEER
          P.W.D. GOLAGHAT STATE ROAD DIVISION
          BOKAKHAT, DIST.- GOLAGHAT
         ASSAM, PIN- 785615.

         4:THE DY. COMMISSIONER
          GOLAGHAT, DIST.- GOLAGHAT
         ASSAM, PIN- 785621.

         5:THE DY. ELECTORAL OFFICER
         ASSAM, DISPUR
          GHY- 6, DIST.- KAMRUP
         ASSAM.

         6:THE DIST. ELECTION OFFICER
          BOKAKHAT
          P.O. and P.S.- BOKAKHAT
          DIST.- GOLAGHAT
         ASSAM, PIN- 785615.
                                                                            Page No.# 2/2

           7:THE SUB-DIVISIONAL OFFICER CIVIL
            BOKAKHAT
            P.O. and P.S.- BOKAKHAT
            DIST.- GOLAGHAT
           ASSAM, PIN- 785615.

           8:THE ASSTT. EXECUTIVE ENGINEER
            P.W.D. GOLAGHAT STATE ROAD SUB-DIVISION
            GOLAGHAT
            P.O. P.S. and DIST.- GOLAGHAT
            PIN- 785621.

           9:THE ASSTT. EXECUTIVE ENGINEER
            P.W.D. BOKAKHAT STATE ROAD SUB-DIVISION
            BOKAKHAT, P.O. and P.S.- BOKAKHAT
            DIST.- GOLAGHAT
           ASSAM, PIN- 785615

Advocate for the Petitioner : MR.P PATHAK
Advocate for the Respondent : SC, PWD


                                 BEFORE
                HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                       ORDER

21-03-2023 Heard Shri P. Pathak, learned Senior Counsel for the petitioner assisted by Ms. S. Bakht. Also heard Shri P. Nayak, learned Standing Counsel, PWD whereas Shri D. K. Sarma, learned Addl. Senior Govt. Counsel has appeared for the other State respondents.

Shri Nayak, learned counsel has also placed before this Court a Measurement Book No. 295(BKT) in original alongwith certain written instructions and a copy of revised estimate.

Hearing is concluded.

Judgment is reserved.

JUDGE

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