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Page No.# 1/3 vs Page No.# 2/3
2023 Latest Caselaw 1117 Gua

Citation : 2023 Latest Caselaw 1117 Gua
Judgement Date : 20 March, 2023

Gauhati High Court
Page No.# 1/3 vs Page No.# 2/3 on 20 March, 2023
                                                          Page No.# 1/3

GAHC010054212023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WP(C)/1556/2023

         NARAYAN CHANDRA DAS AND 2 ORS.
         SON OF LATE MAHIDHAR DAS,
         RESIDENT OF VILLAGE- SATPAKHALI,
         P.O.- SATPAKHALI, P.S.- PALASHBARI,
         DISTRICT- KAMRUP, ASSAM,
         PIN- 781132.

         2: MD. NOOR MOHD. ALI
          SON OF BADIR ALI

         RESIDENT OF VILLAGE- HALIGAON

         P.O.- BIJOYNAGAR
          P.S.- PALASHBARI

         DISTRICT- KAMRUP
         ASSAM

         PIN- 781122.

         3: KISHOR THAKURIA
          SON OF BHARAT THAKURIA

         RESIDENT OF HUDUMPUR (KUKURIA)

         P.O.- PALASHBARI

         DISTRICT- KAMRUP
         ASSAM

         PIN- 781128

         VERSUS
                                                                                Page No.# 2/3

            THE ASSAM POWER DISTRIBUTION COMPANY LTD. AND 3 ORS.
            REPRESENTED BY ITS CHAIRMAN,
            BIJULEE BHAWAN, PALTANBAZAR,
            GUWAHATI- 781001.

            2:THE MANAGING DIRECTOR
            A.P.D.C.L.
             REPRESENTED BY ITS CHAIRMAN
             BIJULEE BHAWAN

            PANBAZAR
             GUWAHATI- 781001.

            3:THE CHIEF GENERAL MANAGER (HRA)
            THE A.P.D.C.L.
             REPRESENTED BY ITS CHAIRMAN

            BIJULEE BHAWAN
            PANBAZAR

            GUWAHATI- 781001.

            4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
             FINANCE DEPARTMENT
             DISPUR
             GUWAHATI- 781006

Advocate for the Petitioner   : MR. K N CHOUDHURY

Advocate for the Respondent : SC, APDCL




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                          ORDER

Date : 20-03-2023 Heard Mr. J. Patowary, learned counsel appearing for the writ petitioner.

Mr. S.P. Sharma, learned standing counsel, APDCL seeks posting of this case again

on 24-03-2023 so as to enable him to obtain instruction and apprise this Court as to

whether the matter is covered by the judgment and order dated 23-02-2021 passed in Page No.# 3/3

W.P.(C) No. 1351/2020.

List the matter accordingly.

JUDGE GS

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