Sadiqul Hussain vs The Regional Manager New India ...
2023 Latest Caselaw 1116 Gua

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GAHC010034392023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/761/2023

         SADIQUL HUSSAIN
         S/O LATE RAFIUL HUSSAIN
         RESIDENT OF BHAKAT CHEURI GAON, PO AND PS CINNAMARA,
         DISTJORHAT, ASSAM 785008



         VERSUS

         THE REGIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED
         ULUBARI AND 4 ORS
         ULUBARI, GUWAHATI KAMRUP M ASSAM

         2:SMTI PALLABI BORAH
         W/O LATE BISWAJIT NEOG

         RESIDENT OF CHARING DULIA GAON
         PO CHARING PS GAURISAGAR
         DIST SIVASAGAR
         ASSAM 785661

         3:SRI ABHIGYAN NEOG
          S/O LATE BISWAJIT NEOG

         RESIDENT OF CHARING DULIA GAON
         PO CHARING PS GAURISAGAR
         DIST SIVASAGAR
         ASSAM 785661
         TO BE REP. BY RES. NO. 2

         4:MRS. JINA NEOG
         W/O SRI MAHENDRA NEOG
         RESIDENT OF CHARING DULIA GAON
          PO CHARING PS GAURISAGAR
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              DIST SIVASAGAR
              ASSAM 785661

             5:SRI BROJEN GOGOI
              S/O NONDESWAR GOGOI
             RESIDENT OF CHINNAMORA BAZAR PO
              PS AND DIST JORHAT
             ASSAM 78500

Advocate for the Petitioner     : MR V K BAROOAH

Advocate for the Respondent :




                                    BEFORE
                       HONOURABLE MRS. JUSTICE MALASRI NANDI

                                                ORDER

Date : --20.03.2023 Heard Mr. K.K. Dey, learned counsel for the applicant

This application under Section 5 of the Limitation Act, has been preferred to condone the delay of 261 days in preferring connected appeal against the judgment and award dated 15.09.2021 passed by the learned Member, MACT, Sivasagar in MAC Case No. 04//2019. Issue notice on the respondents returnable within 3 weeks. The petitioner is to take steps for service of notice upon the respondents by registered A/D post as well as usual process within 3 days.

List accordingly.

JUDGE

Comparing Assistant