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National Insurance Company ... vs Mariyom Nessa And 8 Ors
2023 Latest Caselaw 1096 Gua

Citation : 2023 Latest Caselaw 1096 Gua
Judgement Date : 20 March, 2023

Gauhati High Court
National Insurance Company ... vs Mariyom Nessa And 8 Ors on 20 March, 2023
                                                                Page No.# 1/6

GAHC010153262022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./96/2023

         NATIONAL INSURANCE COMPANY LIMITED
         REGISTERED HEAD OFFICE AT 3 MIDDLETON STREET, CALCUTTA, 70071
         REPESENTED BY THE ASSTT. MANAGER, GAUHATI REGIONAL OFFICE,
         BHANGAGARH, GUWAHATI 781005



         VERSUS

         MARIYOM NESSA AND 8 ORS
         W/O LATE MAJAMIL HOQUE @ MUZAMMEL HOQUE,
         RESIDENT OF VILLAGE BASHBARI NO. 1, PO SALABILA, PS MANIKPUR,
         DIST BONGAIGAON, ASSAM 783392

         2:ANOWARA BEGUM
          D/O LATE MAJAMIL HOQUE @ MUZAMMEL HOQUE

         RESIDENT OF VILLAGE BASHBARI NO. 1
         PO SALABILA
         PS MANIKPUR
         DIST BONGAIGAON
         ASSAM 783392

         3:JAHIRUL ISLAM
          S/O LATE MAJAMIL HOQUE @ MUZAMMEL HOQUE

         RESIDENT OF VILLAGE BASHBARI NO. 1
         PO SALABILA
         PS MANIKPUR
         DIST BONGAIGAON
         ASSAM 783392

         4:MOHIBUR ISLAM
          S/O LATE MAJAMIL HOQUE @ MUZAMMEL HOQUE
                                            Page No.# 2/6


RESIDENT OF VILLAGE BASHBARI NO. 1
PO SALABILA
PS MANIKPUR
DIST BONGAIGAON
ASSAM 783392

5:AMBIYA KHATUN
 D/O LATE MAJAMIL HOQUE @ MUZAMMEL HOQUE

RESIDENT OF VILLAGE BASHBARI NO. 1
PO SALABILA
PS MANIKPUR
DIST BONGAIGAON
ASSAM 783392

6:FURKAN
 S/O ABDOOL GAFOOR

RESIDENT OF VPO KUNDIL SONIPAT
HARYANA
PO
PS AND DIST SONIPAT
HARYANA
131028
PERMANENT RESIDENT
HOUSE NO. 120
DURGA CHOWK
BHALSWA DAIRY
PO AND PS BHALASWA DAIRY
DELHI 110042

7:SUDARSHAN
 S/O SIYA RAM

RESIDENT OF VILLAGE NAGLA BALDEV

PARDHANAPUR
 PO ALIGANJ
 PS JASRATHPUR
ALIGANJ
 DELHI DIST ETAH
UTTAR PRADESH 207247

8:AKHIRUL ISLAM
 S/O ABUL HUSSAIN
RESIDENT OF PURAN BIJNI
 PO AND PS BIJNI
                                                              Page No.# 3/6

             DIST CHIRANG
             BTAD
             ASSAM 783390

            9:MR. ABDUL KADER
             S/O SAHAB ALI

            RESIDENT OF VILLAGE BASHBARI NO. 1 PO SALABILA
            PS MANIKPUR
            DIST BONGAIGAON
            ASSAM 78339

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent : MR. M KHAN




             Linked Case : I.A.(Civil)/762/2023

            NATIONAL INSURANCE COMPANY LIMITED
            REGISTERED HEAD OFFICE AT 3 MIDDLETON STREET
            CALCUTTA
            70071 REPESENTED BY THE ASSTT. MANAGER
            GAUHATI REGIONAL OFFICE
            BHANGAGARH
            GUWAHATI 781005


             VERSUS

            MARIYOM NESSA AND 8 ORS
            W/O LATE MAJAMIL HOQUE @ MUZAMMEL HOQUE
            RESIDENT OF VILLAGE BASHBARI NO. 1
            PO SALABILA
            PS MANIKPUR
            DIST BONGAIGAON
            ASSAM 783392

            2:ANOWARA BEGUM
            D/O LATE MAJAMIL HOQUE @ MUZAMMEL HOQUE

            RESIDENT OF VILLAGE BASHBARI NO. 1
            PO SALABILA
            PS MANIKPUR
                                           Page No.# 4/6

DIST BONGAIGAON
ASSAM 783392
3:JAHIRUL ISLAM
S/O LATE MAJAMIL HOQUE @ MUZAMMEL HOQUE

RESIDENT OF VILLAGE BASHBARI NO. 1
PO SALABILA
PS MANIKPUR
DIST BONGAIGAON
ASSAM 783392
4:MOHIBUR ISLAM
S/O LATE MAJAMIL HOQUE @ MUZAMMEL HOQUE

RESIDENT OF VILLAGE BASHBARI NO. 1
PO SALABILA
PS MANIKPUR
DIST BONGAIGAON
ASSAM 783392
5:AMBIYA KHATUN
D/O LATE MAJAMIL HOQUE @ MUZAMMEL HOQUE

RESIDENT OF VILLAGE BASHBARI NO. 1
PO SALABILA
PS MANIKPUR
DIST BONGAIGAON
ASSAM 783392
6:FURKAN
S/O ABDOOL GAFOOR

RESIDENT OF VPO KUNDIL SONIPAT
HARYANA
PO
PS AND DIST SONIPAT
HARYANA
131028
PERMANENT RESIDENT
HOUSE NO. 120
DURGA CHOWK
BHALSWA DAIRY
PO AND PS BHALASWA DAIRY
DELHI 110042
7:SUDARSHAN
S/O SIYA RAM

RESIDENT OF VILLAGE NAGLA BALDEV

PARDHANAPUR
 PO ALIGANJ
                                                                       Page No.# 5/6

          PS JASRATHPUR
          ALIGANJ
          DELHI DIST ETAH
          UTTAR PRADESH 207247
          8:AKHIRUL ISLAM
          S/O ABUL HUSSAIN
          RESIDENT OF PURAN BIJNI
          PO AND PS BIJNI
          DIST CHIRANG
          BTAD
          ASSAM 783390
          9:MR. ABDUL KADER
          S/O SAHAB ALI

          RESIDENT OF VILLAGE BASHBARI NO. 1 PO SALABILA
          PS MANIKPUR
          DIST BONGAIGAON
          ASSAM 783392
          ------------
          Advocate for : MS. R D MOZUMDAR
          Advocate for : MR. M KHAN appearing for MARIYOM NESSA AND 8 ORS



                               BEFORE
                  HONOURABLE MRS. JUSTICE MALASRI NANDI

                                    ORDER

Date : 20.03. 2023 Heard Ms. R. D. Mozumder, learned counsel for the appellant and Mr. A.K. Das, learned counsel, appearing on behalf of Mr. M. Khan, learned conducting counsel for the respondent Nos. 1, 2, 3, 4 and 5.

This appeal under Section 173 of the Motor Vehicle Act, 1988 has been filed by the appellant against the judgment and award dated 24.04.2022, passed by the learned Member, MACT, Bongaigaon in MAC Case No. 40/2019.

The appeal is admitted.

Call for the LCR.

Issue notice to the respondent Nos. 6 to 9.

Page No.# 6/6

The appellant shall take steps for service of notice upon the respondent 6 to 9 by registered post with A/D as well as usual process, returnable within 4 weeks.

Steps be taken within 7 days.

List the matter accordingly.

JUDGE

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