Nirupama Bhattacharyya vs The State Of Assam And 5 Ors
2023 Latest Caselaw 2666 Gua

Citation : 2023 Latest Caselaw 2666 Gua
Judgement Date : 22 June, 2023

Gauhati High Court

Nirupama Bhattacharyya vs The State Of Assam And 5 Ors on 22 June, 2023

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GAHC010008922021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/433/2021

         NIRUPAMA BHATTACHARYYA
         W/O. SRI JAIDEEP SARMA, R/O. QRT. NO.D-4, ONGC COLONY, P.S.
         SIVASAGAR, PIN-785640, DIST. SIVASAGAR, ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 5 ORS.
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, HIGHER
         EDUCATION DEPTT., DISPUR, GUWAHATI-06.

         2:THE VICE CHANCELLOR

          COTTON UNIVERSITY
          PANBAZAR
          GUWAHATI
          ASSAM-781001.

         3:THE REGISTRAR

          COTTON UNIVERSITY
          PANBAZAR
          GUWAHATI
          ASSAM-781001.

         4:PRASANTA SARMA
          IN CARE OF VICE-CHANCELLOR
          COTTON UNIVERSITY
          PANBAZAR
          GUWAHATI-781001.

         5:THE SELECTION COMMITTEE
          COTTON UNIVERSITY
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             PANBAZAR
             GUWAHATI
             ASSAM-781001.

            6:THE EXECUTIVE COUNCIL
             COTTON UNIVERSITY
             PANBAZAR
             GUWAHATI
            ASSAM-781001

Advocate for the Petitioner   : MR N DUTTA

Advocate for the Respondent : SC, HIGHER EDU




                                   BEFORE
                  HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                        ORDER

Date : 22.06.2023

Heard Mr. D.Das, learned senior counsel assisted by Mr. N.Sarkar, learned counsel for the petitioner. Also heard Mr. A.R.Tahbildar, learned standing counsel, Higher Education for the respondent No.1; Mr. P.D.Nair, learned counsel for the respondent Nos. 2, 3, 5 and 6 and Mr. A.Choudhury, learned counsel for the respondent No.4.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant