Xxxxxxxx vs Xxxxxxxx
2023 Latest Caselaw 2656 Gua

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GAHC010156552019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                 Case No. : Mat.App./42/2019

             XXXXXXXX
             S/O- LATE PRODIP CHOUDHURY, R/O- WARD NO. 16, P.O. BIDIYAPARA, P.S.
             AND DIST.- DHUBRI, ASSAM, PIN- 783324.


             VERSUS


             XXXXXXXX
             D/O- SRI PURNA CHANDRA SHILL, R/O- VILL.- AMGURI, NEAR
             JAGOIDATRI MANDIR, P.O. NORTH BAITHAMARI, P.S. ABHAYAPURI, DIST.-
             BONGAIGAON, ASSAM, PIN- 783380.


Advocate for the Petitioner   : MR. S SARMA


Advocate for the Respondent : MR. R PHUKAN




                                    BEFORE
                 HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                  HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                          ORDER

Date : 21-06-2023 (M. Zothankhuma, J)

Heard Mr. S Sarma, learned counsel for the appellant as well as Mr. R Phukan, learned counsel for the respondent.

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Hearing concluded. Judgment reserved.

JUDGE JUDGE

Comparing Assistant