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Sriman Dev Sarma vs The State Of Assam And Anr
2023 Latest Caselaw 2650 Gua

Citation : 2023 Latest Caselaw 2650 Gua
Judgement Date : 21 June, 2023

Gauhati High Court
Sriman Dev Sarma vs The State Of Assam And Anr on 21 June, 2023
                                                                           Page No.# 1/1

GAHC010127332021




                             THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. :I.A.(Crl.)/339/2021
                                  In Crl. Appeal No. 140/2021

             SRIMAN DEV SARMA
             S/O- LATE GURU DUTTA DEV SARMA
             R/O- BORGAON
             MOUZA- NAMATI UNDER TIHU P.S.
             DIST.- NALBARI, ASSAM

             VERSUS

             THE STATE OF ASSAM AND ANR.
             REP. BY THE P.P., ASSAM

             2:HEMEN DAS
             S/O- LANKESWAR DAS
              R/O- BORGAON, UNDER TIHU POLICE STATION
              MOUZA- NAMATI, ASSAM
              ------------
             Advocate for : MR J BORAH
             Advocate for : PP
             ASSAM appearing for THE STATE OF ASSAM AND ANR.

                                          BEFORE
                    HON'BLE MRS. JUSTICE MALASRI NANDI
                                          ORDER

21.06.2023 In view of the Judgment and Order passed today in Criminal Appeal No. 140 of 2021, this interlocutory application stands disposed of.

JUDGE

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