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5: Rehena Pervin vs Md. Tota Miah And Ors
2023 Latest Caselaw 2576 Gua

Citation : 2023 Latest Caselaw 2576 Gua
Judgement Date : 19 June, 2023

Gauhati High Court
5: Rehena Pervin vs Md. Tota Miah And Ors on 19 June, 2023
                                                             Page No.# 1/18

GAHC010128662023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1696/2023

         ON THE DEATH OF ABU TALEB MOLLAH HIS LEGAL HEIRS 1.1)
         SHAYEMANA KHATUN AND ORS
         WIFE OF LATE ABU TALEB MOLLAH VILL MAKRIJHORA,PS BAGRIBARI,
         DIST-KOKRAJHAR, BTAD, ASSAM, PIN 783349

         1.

2: MD. MAHMUDUL HASAN MOLLAH @ MAHMUDUL HUSSEN MOLLAH SON OF LATE ABU TALEB MOLLAH VILL MAKRIJHORA PS BAGRIBARI DIST KOKRAJHAR BTAD ASSAM PIN 783349

1.3: ROFIQUL ISLAM @ RAFIQUL ISLAM MOLLAH SON OF LATE ABU TALEB MOLLAH VILL MAKRIJHORA PS BAGRIBARI DIST KOKRAJHAR BTAD ASSAM PIN 783349

1.4: RAKIBUL ISLAM MOLLAH SON OF LATE ABU TALEB MOLLAH VILL MAKRIJHORA PS BAGRIBARI DIST KOKRAJHAR BTAD ASSAM PIN 783349

1.5: ELIYAS MOLLAH @ ILIAS MOLLAH SON OF LATE ABU TALEB MOLLAH Page No.# 2/18

VILL MAKRIJHORA PS BAGRIBARI DIST KOKRAJHAR BTAD ASSAM PIN 783349

1.6: ROKIYA KHATUN D/O LATE ABU TALEB MOLLAH WIFE OF SARIFUL ISLAM VILLAGE KHARUBAS PS LAKHIPUR DISTRICT GOALPARA (ASSAM) PIN 783129

1.7: NUR AFRUJA KHATUN @ AFRUJA KHATUN D/O LATE ABU TALEB MOLLAHWIFE OF ABDUR RAHMAN BEPARI

R/O VILL SUBHAS NAGAR PS AND DIST DHUBRI ASSAM

PIN 783323

1.8: AKLIMA KHATUN D/O LATE ABU TALEB MOLLAH W/O SAMINUL ALOM R/O VILL KATHALBARI PS BAGRIBARI DISTRICT KOKRAJHAR B.T.A.D ASSAM PIN 783349

1.9: ANISA BIBI @ ANICHHA BIBI WIFE OF LATE ABU TALEB MOLLAH VILL MANIPUR P.O MAKRIJHORA PS BAGRIBARI DISTRICT KOKRAJHAR BTAD ASSAM PIN 783349

1.10: NURAL ISLAM MOLLAH SON OF LATE ABU TALEB MOLLAH VILL MANIPUR P.O MAKRIJHORA PS BAGRIBARI DISTRICT KOKRAJHAR Page No.# 3/18

BTAD ASSAM PIN 783349

1.11: JOHIRUL ISLAM MOLLAH @ JAHIRUL ISLAM MOLLAH SON OF LATE ABU TALEB MOLLAH VILL MANIPUR P.O MAKRIJHORA PS BAGRIBARI DISTRICT KOKRAJHAR BTAD ASSAM PIN 783349

1.12: OMOR MOLLAH @ OMAR MOLLAH SON OF LATE ABU TALEB MOLLAH VILL MANIPUR P.O MAKRIJHORA PS BAGRIBARI DISTRICT KOKRAJHAR BTAD ASSAM PIN 783349

1.13: EYAHIYA MOLLAH @ IYAHIYA MOLLAH SON OF LATE ABU TALEB MOLLAH VILL MANIPUR P.O MAKRIJHORA PS BAGRIBARI DISTRICT KOKRAJHAR BTAD ASSAM PIN 783349

1.14: SADDAM HOSSAIN MOLLAH @ SADDAM HUSSAIN MOLLAH SON OF LATE ABU TALEB MOLLAH VILL MANIPUR P.O MAKRIJHORA PS BAGRIBARI DISTRICT KOKRAJHAR BTAD ASSAM PIN 783349

1.15: REHENA PERVIN (MINOR) REPRESENTED BY THE MOTHER NAMELY ANISA BIBI @ ANICHHA BIBI /APPELLANT NO.1 (IX) Page No.# 4/18

D/O LATE ABU TALEB MOLLAH VILL MANIPUR P.O MAKRIJHORA PS BAGRIBARI DISTRICT KOKRAJHAR BTAD ASSAM PIN 783349

2: LEGAL HEIRS OF LATE AKTAR HUSSAIN MOLLAH 2.1) SALEHA BIBI W/O LT. AKTER HUSSAIN MOLLAH

VILL PIYAZBARI PT II PO MAKRIJHORA PS GAURIPUR DIST DHUBRI ASSAM PIN 783349

2.2: FARUK MOLLAH S/O LT. AKTER HUSSAIN MOLLAH

VILL PIYAZBARI PT II

PO MAKRIJHORA PS GAURIPUR DIST DHUBRI ASSAM PIN 783349

2.3: FIRDAUS MOLLAH @ FIRDUS MOLLAH

S/O LT. AKTER HUSSAIN MOLLAH

VILL PIYAZBARI PT II

PO MAKRIJHORA PS GAURIPUR DIST DHUBRI ASSAM

PIN 783349

2.4: MIRAJUL MOLLAH S/O LT. AKTER HUSSAIN MOLLAH

VILL PIYAZBARI PT II Page No.# 5/18

PO MAKRIJHORA PS GAURIPUR DIST DHUBRI ASSAM

PIN 783349

2.5: KOHINUR KHATUN (MINOR) REPRESENTED BY MOTHER SALEHA BIBI/APPELLANT NO.2 (I) D/O LT. AKTER HUSSAIN MOLLAH

VILL PIYAZBARI PT II PO MAKRIJHORA PS GAURIPUR DIST DHUBRI ASSAM PIN 783349

2.6: NILIMA KHATUN D/O LT. AKTER HUSSAIN MOLLAH

VILL PIYAZBARI PT II PO MAKRIJHORA PS GAURIPUR DIST DHUBRI ASSAM PIN 783349

2.7: KULSUM KHATUN (MINOR) REPRESENTED BY MOTHER SALEHA BIBI/APPELLANT NO.2 (I) S/O LT. AKTER HUSSAIN MOLLAH

VILL PIYAZBARI PT II PO MAKRIJHORA PS GAURIPUR DIST DHUBRI ASSAM PIN 783349

2.8: LUTFA SULTANA DAUGHTER OF LATE AKTER HUSSAIN MOLLAH

W/O TAHAJ UDDIN

R/O VILL BAYJAR ALGA PT II Page No.# 6/18

P.S FAKIRGANJ DISTRICT DHUBRI (ASSAM) PIN 783349

2.9: MENEKA BIBI @ MENEKA BEWA D/O. LT. AKTER HUSSAIN MOLLAH

WIFE OF LT. MAHET ALI VILL RAJAPARA PT II P.S BAGRIBARI DISTRICT KOKRAJHAR (BTR) PIN 783349

3: LEGAL HEIRS OF LATE AZIZUR RAHMAN MOLLAH 3.1) SHAHTON NESSA @ SAHATON BEWA W/O LT. AZIZUR RAHMAN MOLLAH VILL PIAZBARI PT I P.O MAKRIJHORA PS GAURIPUR DIST DHUBRI ASSAM PIN 783349

3.2: MIZANUR RAHMAN MOLLAH S/O LT. AZIZUR RAHMAN MOLLAH VILL PIAZBARI PT I P.O MAKRIJHORA PS GAURIPUR DIST DHUBRI ASSAM PIN 783349

3.3: RUHUL AMIN MOLLAH @ RAHUL AMIN MOLLAH S/O LT. AZIZUR RAHMAN MOLLAH VILL PIAZBARI PT I P.O MAKRIJHORA PS GAURIPUR DIST DHUBRI ASSAM PIN 783349

3.4: ATOWAR RAHMAN MOLLAH S/O LT. AZIZUR RAHMAN MOLLAH VILL PIAZBARI PT I P.O MAKRIJHORA PS GAURIPUR DIST DHUBRI ASSAM Page No.# 7/18

PIN 783349

3.5: ASHATAN NESSA @ ASHATAN BIBI D/O LT.AZIZUR RAHMAN MOLLAH VILL PIAZBARI PT I P.O MAKRIJHORA PS GAURIPUR DIST DHUBRI ASSAM PIN 783349

3.6: ABIDA SALTANA @ ABIDA SULTANA D/O LT.AZIZUR RAHMAN MOLLAH

W/O FAJAL HOQUE

VILL KORAITOLA MUSLIMPARA

P.O AND P.S FAKIRAGIRAM

DIST. KOKRAJHAR (BTR)

PIN 783345

4: LEGAL HEIRS OF LATE SIRAJUL HOQUE MOLLAH 4.1) SHOHOR VAN BIBI @ SAHARBHAN BEWA W/O LT. SIRAJUL HOQUE MOLLAH

VILL CHATAGURI PT. II

P.O MAKRIJHORA PS GAURIPUR DIST. KOKRAJHAR

ASSAM PIN 783349

4.2: REJIA KHATUN BIBI @ REJIYA BEWA W/O LT. SIRAJUL HOQUE MOLLAH

VILL PIYAJBARI PT II PO MAKRIJHORA PS GAURIPUR DISTRICT DHUBRI ASSAM

PIN 783349 Page No.# 8/18

4.3: ABUL KALAM MOLLAH @ ABDUL KALAM MOLLAH S/O LT. SIRAJUL HOQUE MOLLAH

VILL PIYAJBARI PT II

PO MAKRIJHORA PS GAURIPUR DISTRICT DHUBRI ASSAM

PIN 783349

4.4: SHOHOR ALI @ SAHAR ALI MOLLAH

S/O LT. SIRAJUL HOQUE MOLLAH

VILL CHATAGURI PT. II

P.O MAKRIJHORA

PS GAURIPUR DIST. KOKRAJHAR

ASSAM PIN 783349

4.5: TOIYOB ALI @ TAYAB ALI MOLLAH S/O LT. SIRAJUL HOQUE MOLLAH

VILL CHATAGURI PT. II

P.O MAKRIJHORA

PS GAURIPUR DIST. KOKRAJHAR

ASSAM PIN 783349

4.6: ABDUL MOZID MOLLAH @ ABDUL MOJID MOLLAH S/O LT. SIRAJUL HOQUE MOLLAH

VILL PIYAJBARI PT II

PO MAKRIJHORA PS GAURIPUR DISTRICT DHUBRI ASSAM Page No.# 9/18

PIN 783349

4.7: SARIFA KHATUN @ SARIFA BIBI D/O LT. SIRAJUL HOQUE MOLLAH

W/O SUKUR ALI

VILL SUWAPATA PT II

P.O AND P.S BILASIPARA

DIST. DHUBRI ASSAM

PIN 783348

4.8: KHADEZA KHATUN @ KHADIZA BIBI

D/O LT. SIRAJUL HOQUE MOLLAH

W/O SHAHJAHAN ALI

VILL PIAZBARI PT. I

P.O MAKRIJHORA

P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783349

4.9: KADHBANU BIBI D/O LT. SIRAJUL HOQUE MOLLAH

W/O SUMAR ALI

VILL SADHUBASA PT. I

P.O MAKRIJHORA

P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783349

4.10: SHAHEDA KHATUN @ SAHEDA KHATUN D/O LT. SIRAJUL HOQUE MOLLAH Page No.# 10/18

VILL CHATAGURI PT. II

P.O MAKRIJHORA

PS GAURIPUR DIST. KOKRAJHAR

ASSAM PIN 783349

4.11: ROMENA KHATUN @ RAMENA KHATUN D/O LT. SIRAJUL HOQUE MOLLAH

W/O AZIBAR RAHMAN

VILL BANIAMARI PT. VII

P.O RANGAMATI

P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783339

4.12: UMME HANI BEGUM @ UMMEHANU KHATUN D/O LT. SIRAJUL HOQUE MOLLAH

W/O AZAD MIAH

VILL TARANGAPUR PT. II

P.O AND P.S CHAPAR

DIST. DHUBRI ASSAM

PIN 783371

4.13: SAZINA BEGUM @ SAJINA BEGUM D/O LT. SIRAJUL HOQUE MOLLAH

VILL PIYAJBARI PT II

PO MAKRIJHORA PS GAURIPUR DISTRICT DHUBRI Page No.# 11/18

ASSAM

PIN 78334

VERSUS

MD. TOTA MIAH AND ORS SON OF LT. KHABIRUDDIN, VILL PIYAZBARI PT I, P.O MAKRIJHORA,P.S GAURIPUR, DIST. DHUBRI, ASSAM, PIN 783349

2:MD. TARA MIAH SON OF LT. KHABIRUDDIN

VILL PIYAZBARI PT I

P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM

PIN 783349

3:LEGAL HEIRS OF DEFENDANT NO.3 LATE DULAL MIAH 3.1) MOINA KHATUN @ MAINA KHATUN WIFE OF LT. DULAL MIAH

VILL PIYAZBARI PT I

P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM

PIN 783349

3.2:MANU SK SON OF LT. DULAL MIAH

VILL PIYAZBARI PT I

P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM

PIN 783349

3.3:SHAID ALI Page No.# 12/18

SON OF LT. DULAL MIAH

VILL PIYAZBARI PT I

P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM

PIN 783349

3.4:MANOWARA KHATUN D/O LT. DULAL MIAH

VILL PIYAZBARI PT I

P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783349

3.5:ANOWARA KHATUN D/O LT. DULAL MIAH

VILL PIYAZBARI PT I

P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM

PIN 783349

4:MD. NURAL MIAH SON OF LT. KHABIRUDDIN

VILL PIYAZBARI PT I

P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM

5:MD. JAHAN UDDIN @ MD. JAHAN SK S/O LT. BABU FAKIR VILL PIYAZBARI PT I Page No.# 13/18

P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM

PIN 783349

6:NURUDDIN S/O LT. LAL MIAH

VILL PIYAZBARI PT I

P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM

PIN 783349

7:MD. MUNURUDDIN S/O SUBAL SK.

VILL PIYAZBARI PT I

P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM

PIN 783349

8:JAIDER ALI S/O LT. EBAD ALI VILL PIYAZBARI PT I

P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM

PIN 783349

9:ABDUL MOJID SK S/O LATE HAJI NASIMUDDIN SK. VILL SADHUBHASA PT. IV

P.O MAKRIJHORA P.S GAURIPUR Page No.# 14/18

DIST. DHUBRI ASSAM

PIN 783349

10:KARIM ALI SK S/O LATE HAJI NASIMUDDIN SK. VILL SADHUBHASA PT. IV

P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM

PIN 783349

11:ABDUL KHALIK SK S/O LATE HAJI NASIMUDDIN SK. VILL SADHUBHASA PT. IV

P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM

PIN 783349

12:LEGAL HEIRS OF DEFENDANT NO.12 LATE JAMAL SK. 12.1) MADHUMALA BIBI WIFE OF LT. JAMAL SK. VILL TOKAPARA JHAWPARA

P.O RANGAMATI PANBARI

P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783339

12.2:SAHAJUDDIN SK. SON OF LT. JAMAL SK. VILL TOKAPARA JHAWPARA

P.O RANGAMATI PANBARI Page No.# 15/18

P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783339

12.3:RAHAJUDDIN SK. SON OF LT. JAMAL SK. VILL TOKAPARA JHAWPARA

P.O RANGAMATI PANBARI

P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783339

12.4:JAMELA BIBI D/O LT. JAMAL SK. W/O LT. KASHER ALI VILL.DALANI ALGA

P.O RANGAMATI PANBARI

P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783339

12.5:DALIMAN KHATUN D/O LT. JAMAL SK. W/O KASHEM ALI VILL.DALANI ALGA

P.O RANGAMATI PANBARI

P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783339

12.6:JAMIRAN BIBI

D/O LT. JAMAL SK W/O SAHID ALI VILL TOKAPARA JHAWPARA Page No.# 16/18

P.O RANGAMATI PANBARI

P.S GAURIPUR

DIST.DHUBRI ASSAM

PIN 783339

13:ROKMAN SK. S/O LT. SANTESH SK. VILL. TOKPARA JHAWPARA P.O RANGAMATI PANBARI P.S GAURIPUR DIST. DHUBRI ASSAM PIN 78333

14:FARMAN SK. S/O LT. SANTESH SK. VILL. TOKPARA JHAWPARA P.O RANGAMATI PANBARI P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783339

15:BADIAR JAMAL S/O LT. EYAQUB ALI RESIDENT OF VILL. SADHUBHASA PART II P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783349

16:MOMRESH SK. S/O LALMIAH.

RESIDENT OF VILL. SADHUBHASA PART II P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783349

17:OPIJAL KHAN Page No.# 17/18

S/O LT. JAINAL ABEDIN. RESIDENT OF VILL. SADHUBHASA PART II P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783349

18:TALEMAN BEGUM D/O LATE ABDUL KARIM MOLLAH RESIDENT OF VILL. PIYAJBARI PART I P.O MAKRIJHORA P.S GAURIPUR

DIST. DHUBRI ASSAM

PIN 783349

19:HABIZA BEWA D/O LATE ABDUL KARIM MOLLAH RESIDENT OF VILL. PIYAJBARI PART I P.O MAKRIJHORA P.S GAURIPUR

DIST. DHUBRI ASSAM

PIN 783349

20:MOHIMA BIBI D/O LATE ABDUL KARIM MOLLAH RESIDENT OF VILL. PIYAJBARI PART I P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM PIN 783349

21:ACHIYA BIBI D/O LATE ABDUL KARIM MOLLAH RESIDENT OF VILL. PIYAJBARI PART I P.O MAKRIJHORA P.S GAURIPUR DIST. DHUBRI ASSAM PIN 78334 Page No.# 18/18

Advocate for the Petitioner : MR. M K HUSSAIN

Advocate for the Respondent :

BEFORE HONOURABLE MR. JUSTICE DEVASHIS BARUAH

ORDER Date : 19.06.2023

Heard Mr. M. K. Hussain, the learned counsel appearing on behalf of the Applicants.

2. This is an application under Order XLI Rule 5 of the Code of Civil Procedure, 1908 seeking for stay of the operation of the judgment and decree dated 02.11.2022 passed in Title Suit No.18/2014 by the learned Court of the Civil Judge (Senior Division), Dhubri.

3. A perusal of the said judgment and decree dated 02.11.2022 shows that the suit of the plaintiffs was dismissed. Under such circumstances, the question of stay of the said judgment and decree does not arise.

4. Accordingly, the instant application therefore stands rejected.

5. It is however observed that as the appeal have already been admitted, the judgment and decree dated 02.11.2022 passed in Title Suit No.18/2014 by the learned Court of the Civil Judge (Senior Division), Dhubri shall be subject to the outcome of the RFA No.24/2023.

JUDGE Comparing Assistant

 
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