Page No.# 1/2 vs The State Of Assam And Anr
2023 Latest Caselaw 2531 Gua

                                                              Page No.# 1/2

GAHC010000872020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./38/2020

            MD. AMIR HASAN @ AMIR HASEM AND 4 ORS.
            S/O- LATE UMED ALI

            2: MD. IDRISH ALI
             S/O- LATE KASEM ALI

            3: MD. RUHUL AMIN
             S/O- AMIR HASEN @ AMIR HASEM

            4: MD.NAZIMUDDIN
             S/O- AMIR HASEN @ AMIR HASEM

            5: MUSTT. ROHIMA KHATUN
            W/O- AMIR HASEN @ AMIR HASEM
            ALL ARE RESIDENTS OF VILLAGE NO.2 SONAPUR
             P.S.BIHPURIA
            DIST.- LAKHIMPUR
            ASSAM

            VERSUS

            THE STATE OF ASSAM AND ANR
            REP. BY THE P.P., ASSAM

            2:MD. ABDUL KUDDUS
             S/O- LATE AMIR ALI
            VILL.NO. 2 SONAPUR
             P.S. BIHPURIA
             DIST.- LAKHIMPUR
            ASSAM
             PIN- 787054

Advocate for the Petitioner   : MR. M A SHEIKH
                                                                      Page No.# 2/2

Advocate for the Respondent : PP, ASSAM




                                    BEFORE
                 HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                  HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                          ORDER

Date : 15-06-2023 (M. Zothankhuma, J)

Heard Ms. SG Baruah, learned counsel for the appellants. Also heard Ms. S Jahan, learned Additional Public Prosecutor appearing for the State respondent No. 1 as well as Mr. BM Choudhury, learned counsel for the respondent No. 2/informant.

Hearing concluded. Judgment reserved.

                                            JUDGE           JUDGE



Comparing Assistant