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Dipen Rajkonwar vs State Of Assam
2023 Latest Caselaw 2510 Gua

Citation : 2023 Latest Caselaw 2510 Gua
Judgement Date : 13 June, 2023

Gauhati High Court
Dipen Rajkonwar vs State Of Assam on 13 June, 2023
                                                                       Page No.# 1/1

GAHC010107622011




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./133/2011

            DIPEN RAJKONWAR
            S/O LATE AMBESWAR RAJKONWAR, R/O A-CHAUDANG GAON, P.S.
            TINKHONG, DIST. DIBRUGARH, ASSAM.

            VERSUS

            STATE OF ASSAM


Advocate for the Petitioner   : MR.A K GUPTA

Advocate for the Respondent :

                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                          ORDER

Date : 13.06.2023 Heard Mr. A. K. Gupta, learned counsel for the petitioners. Also heard Ms. S. Jahan, learned Additional Public Prosecutor for the respondent.

Hearing concluded.

Judgment reserved.

JUDGE

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