Pradip Goala vs Raghunath Goala
2023 Latest Caselaw 2492 Gua

                                                             Page No.# 1/2

GAHC010055582023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/1564/2023


         PRADIP GOALA
         S/O LATE LAKSHIYA GOALA @ LAKHI GOALA
         RESIDENT OF LABOCPAR PART I
         PS LAKHIPUR
         DIST CACHAR
         ASSAM


          VERSUS

         RAGHUNATH GOALA
         S/O LATE HARI NARAYAN GOALA
         RESIDENT OF LALANGKITTA LABACPAR PART III
         PO PAILAPOOL. PS LAKHIPUR
         DIST CACHAR
         ASSAM


         ------------
         Advocate for : MR SISHIR DUTTA
         Advocate for : appearing for RAGHUNATH GOALA
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                                   BEFORE
                    HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                     ORDER

Date : 12.06.2023

Heard Mr. S. Dutta, learned counsel for the applicant.

This is an application under Order XLI Rule 5 of the Code of Civil Procedure, 1908, praying for stay of the judgment and decree dated 22.06.2018, passed by the learned Munsiff, Lakhipur, in T.S. Case No. 118/2018, and the judgment and decree dated 25.11.2022, passed by the learned Civil Judge No. 1, Cachar, Silchar, in Title Appeal No. 12/2018.

Considering the submission made by the learned counsel for the applicant and also considering the grounds mentioned in the application and further considering the fact that the connected appeal, being RSA/71/2023, has already been admitted for hearing, the operation of the impugned judgment and decree dated 22.06.2018, passed by the learned Munsiff, Lakhipur, in T.S. Case No. 118/2018, and the judgment and decree dated 25.11.2022, passed by the learned Civil Judge No. 1, Cachar, Silchar, in Title Appeal No. 12/2018, stands stayed till disposal of the connected appeal, being RSA/71/2023.

In terms of above, this Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant