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National Insurance Company ... vs Monowara Begum And 5 Ors
2023 Latest Caselaw 2451 Gua

Citation : 2023 Latest Caselaw 2451 Gua
Judgement Date : 9 June, 2023

Gauhati High Court
National Insurance Company ... vs Monowara Begum And 5 Ors on 9 June, 2023
                                                                Page No.# 1/3

GAHC010122162023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




                               I.A.(Civil)/1605/2023

         NATIONAL INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
         MIDDLETON STREET
         KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH
         G.S. ROAD
         GUWAHATI- 781005 REPRESENTED BY THE REGIONAL MANAGER
         GUWAHATI REGIONAL OFFICE.


          VERSUS

         MONOWARA BEGUM AND 5 ORS.
         W/O LATE SAHIDUL ISLAM
         VILL.- BADEMIZE
         P.O.- MIRZAPUR
         P.S.- BADARPUR
         DIST.- KARIMGANJ
         ASSAM
         PIN- 788701. PERMANEBT RESIDENTS OF- VILL.- NEOGPARA
         P.O.- TENGA BARI
         P.S.- MANGALDOI
         DIST.- DARRANG
         ASSAM
         PIN- 784146.

         2:SAHNASH SULTANA
         D/O LATE SAHIDUL ISLAM

         VILL.- BADEMIZE
         P.O.- MIRZAPUR
         P.S.- BADARPUR
                                           Page No.# 2/3

DIST.- KARIMGANJ
ASSAM
PIN- 788701.
PERMANEBT RESIDENTS OF- VILL.- NEOGPARA
P.O.- TENGA BARI
P.S.- MANGALDOI
DIST.- DARRANG
ASSAM
PIN- 784146.
3:HABIBA JANNAT
D/O LATE SAHIDUL ISLAM

VILL.- BADEMIZE
P.O.- MIRZAPUR
P.S.- BADARPUR
DIST.- KARIMGANJ
ASSAM
PIN- 788701.
PERMANEBT RESIDENTS OF- VILL.- NEOGPARA
P.O.- TENGA BARI
P.S.- MANGALDOI
DIST.- DARRANG
ASSAM
PIN- 784146.
4:ABUL HUSSAIN @ ABDUL HUSSAIN
S/O LATE HABIBULLAH RAHMAN

VILL.- BADEMIZE
P.O.- MIRZAPUR
P.S.- BADARPUR
DIST.- KARIMGANJ
ASSAM
PIN- 788701.
PERMANEBT RESIDENTS OF- VILL.- NEOGPARA
P.O.- TENGA BARI
P.S.- MANGALDOI
DIST.- DARRANG
ASSAM
PIN- 784146.
5:SIRAJI BEGUM
W/O ADUL HUSSAIN @ ABDUL HUSSAIN

VILL.- BADEMIZE
P.O.- MIRZAPUR
P.S.- BADARPUR
DIST.- KARIMGANJ
ASSAM
PIN- 788701.
                                                                               Page No.# 3/3

           PERMANEBT RESIDENTS OF- VILL.- NEOGPARA
           P.O.- TENGA BARI
           P.S.- MANGALDOI
           DIST.- DARRANG
           ASSAM
           PIN- 784146.
           6:GAJENDRA TIWAI
           CARE OF TARUN DEORI
           NALAPARA
           KALIMANDIR PATH
           LOKKHRA
           NEAR CAMBRIDGE SCHOOL
           GUWAHATI
           KAMRUP (M)
           ASSAM
           PIN- 781034.
           ------------
           Advocate for : MR T KALITA
           Advocate for : appearing for MONOWARA BEGUM AND 5 ORS.



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

09.06.2023 Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 05.04.2023 passed by the learned Commissioner -cum- Labour Officer, Employees' Compensation, Karimganj in E.C. Case No. 02/2022 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

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