Page No.# 1/3 vs Redaul Hussain Khan
2023 Latest Caselaw 2439 Gua

                                                                      Page No.# 1/3

GAHC010307932019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/4267/2019

            THE STATE OF ASSAM
            REPRESENTED BY CHIEF SECY. TO THE GOVT. OF ASSAM, DISPUR,
            GUWAHATI 6

            2: THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
             SOCIAL WELFARE DEPTT.
             DISPUR
             GUWAHATI 6

            3: THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
             SOCIAL WELFARE DEPTT.
             DISPUR
             GUWAHATI 6

            4: THE DIRECTOR
             SOCIAL WELFARE
            ASSAM
             BAL BHAWAN
             UZANBAZAR
             GUWAHATI-

            VERSUS

            REDAUL HUSSAIN KHAN
            S/O LT. HAJI MD. HUSSAIN KHAN, R/O TARUN NAGAR, BYE LANE-2, P.S.
            DISPUR, GHY-6, DIST. KAMRUP (M), ASSAM.



Advocate for the Petitioner   : MR. S S ROY

Advocate for the Respondent : MR. U K NAIR
                                                       Page No.# 2/3




Linked Case : WP(C)/5365/2018

REDAUL HUSSAIN KHAN
S/O- LT HAJI MD. HUSSAIN KHAN
R/O- TARUN NAGAR
BYE LANE- 2
P.S. DISPUR
GHY-6
DIST- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 5 ORS.
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY-6

2:THE COMMISSIONER ANND SECY. TO THE GOVT. OF ASSAM

SOCIAL WELFARE DEPTT.
DISPUR
GHY-6
3:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
SOCIAL WELFARE DEPTT.
DISPUR
GHY-6
4:THE PRINCIPAL SECY.
TO THE GOVT. OF ASSAM
HILL AREAS DEPTT.
DISPUR
GHY-6
5:THE PRINCIPAL SECY.
NC HILLS AUTONOMOUS COUNCIL
DIMA HASAO
HAFLONG
DIST- DIMA HASAO
ASSAM
PIN- 788819
6:THE DIRECTOR
SOCIAL WELFARE
ASSAM
BAL BHAWAN
UJAN BAZAR
                                                                      Page No.# 3/3

           GHY-1
           ------------
           Advocate for : MR. U K NAIR
           Advocate for : GA
           ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.



                                  BEFORE
                      HONOURABLE MR. JUSTICE NELSON SAILO

                                    ORDER

08.06.2023

It is submitted by the parties that the related matter namely Crl. A. No.

233/2017 was heard and reserved for judgment by the Division Bench recently.

Since the matter is connected to the instant case, the present matter may be

adjourned for two weeks.

As prayed for matter stands adjourned for 2 (two) weeks.

JUDGE

Comparing Assistant