Gauhati High Court
Prism Logistics Private Ltd. And ... vs The Union Of India And 6 Ors B on 7 June, 2023
Page No.# 1/5
GAHC010034162023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/93/2023
PRISM LOGISTICS PRIVATE LTD. AND ANR
A COMPANY WITHIN THE MEANING OF THE COMPANIES ACT, 2013
HAVING ITS REGISTERED OFFICE AT 33A, JAWAHARLAL NEHRU ROAD
4TH FLOOR CHATTERJEE INTERNATIONAL SUITE NO. 3 KOLKATA-700071.
VERSUS
THE UNION OF INDIA AND 6 ORS B
SERVICE THROUGH THE PRINCIPAL SECRETARY, MINISTRY OF MICRO,
SMALL AND MEDIUM ENTERPRISES, HAVING ITS OFFICE AT A-WING, 7TH
FLOOR, NIRMAN BHAWAN, MOULANA AZAD ROAD, NEW DELHI-110108.
2:UNION OF INDIA
SERVICE THROUGH THE PRINCIPAL SECRETARY
MINISTRY OF PETROLEUM AND NATURAL GAS HAVING ITS OFFICE AT A-
WING
SHASTRI RAJENDRA PRASAD ROAD
NEW DELLHI-110001
3:NUMALIGARH REFINERY LIMITED
A GOVERNMENT COMPANY HAVING ITS REGISTERED OFFICE AT122A
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI
ASSAM-781005
4:TECHNIP INDIA LIMITED
A COMPANY WITHIN THE MEANING OF COMPANIES ACT
2013 HAVING ITS REGISTERED OFFICE AT 19
VELACHERY MAIN ROAD
GUINDY
CHENNAI-600032
Page No.# 2/5
5:CENTRAL VIGILANCE COMMISSION
GOVERNMENT OF INDIA
HAVING ITS OFFICE AT SATARKATA BHAWAN
BLOCK-A
GPO COMPLEX
INA
NEW DELHI-110022
6:ABC INDIA LIMITED
A COMPANY WITHIN THE MEANING OF COMPANIES ACT
2013 HAVING ITS REGISTERED OFFICE AT P-10
NEW C.I.T. ROAD KOLKATA-700073
7:ALL CARGO LOGISTICS LIMITED
A COMPANY WITHIN THE MEANING OF COMPANIES ACT
2013 HAVING ITS REGISTERED OFFICE AT 6TH FLOOR
AVASHYA HOUSE
CST ROAD
KALINA SANTACRUZ (EAST)
MUMBAI-40009
Advocate for the Petitioner : N R SURANA
Advocate for the Respondent : DY.S.G.I.
Linked Case : I.A.(Civil)/472/2023
PRISM LOGISTICS PRIVATE LIMITED AND ANR.
A COMPANY WITHIN THE MEANING OF THE COMPANIES ACT
2013 HAVING ITS REGISTERED OFFICE AT 33A
JAWAHARLAL NEHRU ROAD 4TH FLOOR CHATTERJEE INTERNATIONAL
SUITE NO. 3 KOLKATA-700071.
VERSUS
THE UNION OF INDIA AND 6 ORS.
SERVICE THROUGH THE PRINCIPAL SECRETARY
MINISTRY OF MICRO
SMALL AND MEDIUM ENTERPRISES
HAVING ITS OFFICE AT A-WING
7TH FLOOR
Page No.# 3/5
NIRMAN BHAWAN
MOULANA AZAD ROAD
NEW DELHI-110108.
2:UNION OF INDIA
SERVICE THROUGH THE PRINCIPAL SECRETARY
MINISTRY OF PETROLEUM AND NATURAL GAS HAVING ITS OFFICE AT A-
WING
SHASTRI RAJENDRA PRASAD ROAD
NEW DELLHI-110001
3:NUMALIGARH REFINERY LIMITED
A GOVERNMENT COMPANY HAVING ITS REGISTERED OFFICE AT122A
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI
ASSAM-781005
4:TECHNIP INDIA LIMITED
A COMPANY WITHIN THE MEANING OF COMPANIES ACT
2013 HAVING ITS REGISTERED OFFICE AT 19
VELACHERY MAIN ROAD
GUINDY
CHENNAI-600032
5:CENTRAL VIGILANCE COMMISSION
GOVERNMENT OF INDIA
HAVING ITS OFFICE AT SATARKATA BHAWAN
BLOCK-A
GPO COMPLEX
INA
NEW DELHI-110022
6:ABC INDIA LIMITED
A COMPANY WITHIN THE MEANING OF COMPANIES ACT
2013 HAVING ITS REGISTERED OFFICE AT P-10
NEW C.I.T. ROAD KOLKATA-700073
7:ALL CARGO LOGISTICS LIMITED
A COMPANY WITHIN THE MEANING OF COMPANIES ACT
2013 HAVING ITS REGISTERED OFFICE AT 6TH FLOOR
AVASHYA HOUSE
CST ROAD
KALINA SANTACRUZ (EAST)
MUMBAI-400098
------------
Advocate for : N R SURANA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS.
Linked Case : I.A.(Civil)/1537/2023
Page No.# 4/5
PRISM LOGISTICS PRIVATE LTD. AND ANR
A COMPANY WITHIN THE MEANING OF THE COMPANIES ACT
2013 HAVING ITS REGISTERED OFFICE AT 33A
JAWAHARLAL NEHRU ROAD 4TH FLOOR CHATTERJEE INTERNATIONAL
SUITE NO. 3 KOLKATA-700071.
VERSUS
THE UNION OF INDIA AND 6 ORS B
SERVICE THROUGH THE PRINCIPAL SECRETARY
MINISTRY OF MICRO
SMALL AND MEDIUM ENTERPRISES
HAVING ITS OFFICE AT A-WING
7TH FLOOR
NIRMAN BHAWAN
MOULANA AZAD ROAD
NEW DELHI-110108.
2:UNION OF INDIA
SERVICE THROUGH THE PRINCIPAL SECRETARY
MINISTRY OF PETROLEUM AND NATURAL GAS HAVING ITS OFFICE AT A-
WING
SHASTRI RAJENDRA PRASAD ROAD
NEW DELLHI-110001
3:NUMALIGARH REFINERY LIMITED
A GOVERNMENT COMPANY HAVING ITS REGISTERED OFFICE AT122A
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI
ASSAM-781005
4:TECHNIP INDIA LIMITED
A COMPANY WITHIN THE MEANING OF COMPANIES ACT
2013 HAVING ITS REGISTERED OFFICE AT 19
VELACHERY MAIN ROAD
GUINDY
CHENNAI-600032
5:CENTRAL VIGILANCE COMMISSION
GOVERNMENT OF INDIA
HAVING ITS OFFICE AT SATARKATA BHAWAN
BLOCK-A
GPO COMPLEX
INA
NEW DELHI-110022
6:ABC INDIA LIMITED
A COMPANY WITHIN THE MEANING OF COMPANIES ACT
2013 HAVING ITS REGISTERED OFFICE AT P-10
NEW C.I.T. ROAD KOLKATA-700073
Page No.# 5/5
7:ALL CARGO LOGISTICS LIMITED
A COMPANY WITHIN THE MEANING OF COMPANIES ACT
2013 HAVING ITS REGISTERED OFFICE AT 6TH FLOOR
AVASHYA HOUSE
CST ROAD
KALINA SANTACRUZ (EAST)
MUMBAI-400098
------------
Advocate for : N R SURANA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS B
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MRS. JUSTICE MITALI THAKURIA
ORDER
Date : 07.06.2023
Arguments have been heard on the Interlocutory Application as well as the
writ appeal.
Judgment reserved.
JUDGE CHIEF JUSTICE
Comparing Assistant
