United India Insurance Co. Ltd vs Nizam Uddin And 2 Ors
2023 Latest Caselaw 2405 Gua

                                                                   Page No.# 1/3

GAHC010113482023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./224/2023

            UNITED INDIA INSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI AND
            ONE OF THE REGIONAL OFFICE AT GS ROAD, GUWAHATI 781005



            VERSUS

            NIZAM UDDIN AND 2 ORS.
            S/O LATE ABDUL KARIM
            RESIDENT OF VILLAGE BATUWA,
            PO SARUPETA, PS PATACHARKUCHI, DIST BARPETA, ASSAM 781318

            2:NURUL HOQUE
             S/O HIKMAT ALI

            RESIDENT OF VILLAGE BATUWA

            PO SARUPETA
            PS PATACHARKUCHI
            DIST BARPETA
            ASSAM 781318

            3:INNUS ALI
             S/O MD. ALTAP ALI

            RESIDENT OF VILLAGE BATUWA

            PO SARUPETA
            PS PATACHARKUCHI
            DIST BARPETA
            ASSAM 78131

Advocate for the Petitioner   : MR. K K BHATTA
                                                                   Page No.# 2/3


Advocate for the Respondent :




            Linked Case : I.A.(Civil)/1595/2023

            UNITED INDIA INSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
            CHENNAI AND ONE OF THE REGIONAL OFFICE AT GS ROAD
            GUWAHATI 781005


            VERSUS

            NIZAM UDDIN AND 2 ORS.
            S/O LATE ABDUL KARIM RESIDENT OF VILLAGE BATUWA
            PO SARUPETA
            PS PATACHARKUCHI
            DIST BARPETA
            ASSAM 781318

            2:NURUL HOQUE
            S/O HIKMAT ALI

            RESIDENT OF VILLAGE BATUWA

            PO SARUPETA
            PS PATACHARKUCHI
            DIST BARPETA
            ASSAM 781318
            3:INNUS ALI
            S/O MD. ALTAP ALI

            RESIDENT OF VILLAGE BATUWA

            PO SARUPETA
            PS PATACHARKUCHI
            DIST BARPETA
            ASSAM 781318
            ------------
            Advocate for : MR. K K BHATTA
            Advocate for : appearing for NIZAM UDDIN AND 2 ORS.
                                                                             Page No.# 3/3

                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 07.06.2023

Heard Mr. K.K. Bhatta, learned counsel for the appellant.

Since the connected appeal has already been admitted for hearing, the operation of the impugned judgment and award dated 20.02.2023 passed by the MACT Bajali, Pathsala in MAC Case No. 100/2019 shall remain stayed till disposal of the appeal.

The interlocutory application stands disposed of.

JUDGE

Comparing Assistant