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Page No.# 1/3 vs The Union Of India And 6 Ors
2023 Latest Caselaw 296 Gua

Citation : 2023 Latest Caselaw 296 Gua
Judgement Date : 25 January, 2023

Gauhati High Court
Page No.# 1/3 vs The Union Of India And 6 Ors on 25 January, 2023
                                                                    Page No.# 1/3

GAHC010071602019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2242/2019

         NUR ISLAM @ NOOR @ NURUL ISLAM AND 4 ORS.
         S/O- LATE ISAB @ISUB ALI, R/O- VILL- KHALPIA, BORIBAZAR, P.O AND
         P.S- MIKIRBHETA, PIN- 782106, DIST- MORIGAON, ASSAM

         2: MUSSTT. JAMILA KHATUN
         W/O- MD. NUR @ NOOR @ NURUL ISLAM
          D/O- LATE ALIMUDDIN SARKAR
          R/O- VILL- KHALPIA
          BORIBAZAR
          P.O AND P.S- MIKIRBHETA
          PIN- 782106
          DIST- MORIGAON
         ASSAM

         3: MD. ABDUL MAHAJAN @ ABDUL MAZID
          S/O- MD. NUR @ NOOR @ NURUL ISLAM
          R/O- VILL- KHALPIA
          BORIBAZAR
          P.O AND P.S- MIKIRBHETA
          PIN- 782106
          DIST- MORIGAON
         ASSAM

         4: ABU KASHEM @ ABDUL KASHEM
          S/O- MD. NUR @ NOOR @ NURUL ISLAM
          R/O- VILL- KHALPIA
          BORIBAZAR
          P.O AND P.S- MIKIRBHETA
          PIN- 782106
          DIST- MORIGAON
         ASSAM

         5: SOFIA KHATUN
          D/O- MD. NUR @ NOOR @ NURUL ISLAM
                                                         Page No.# 2/3

R/O- VILL- KHALPIA
BORIBAZAR
P.O AND P.S- MIKIRBHETA
PIN- 782106
DIST- MORIGAON
ASSA

VERSUS

THE UNION OF INDIA AND 6 ORS
REP. BY SECRETARY TO THE GOVT OF INDIA, MIN OF HOME AFFAIRS,
NEW DELHI- 110001

2:THE CHIEF ELECTION COMMISSIONER OF INDIA
ASHOKA ROAD
 NEW DELHI- 01

3:THE STATE OF ASSAM
 REP. BY ITS SECRETARY
 GOVT OF ASSAM
 HOME DEPTT
 DISPUR
 GUWAHATI- 06

4:THE DIRECTOR GENERAL OF POLICE
ASSAM
 ULUBARI
 GUWAHATI- 781007

5:THE STATE COORDINATOR
 NRC
ASSAM
ACHYUT PLAZA
 G S ROAD
 BHANGAGARH
 GUWAHATI- 781005

6:THE DEPUTY COMISSIONER
 MORIGAON
 DIST MORIGAON
ASSAM
 PIN- 782104

7:THE SUPERINTENDENT OF POLICE(B)
 MORIGAON
 DIST- MORIGAON
ASSAM
 PIN- 78210
                                                                             Page No.# 3/3


Advocate for the Petitioner    : MR. K LAHKAR

Advocate for the Respondent : ASSTT.S.G.I.




                                 BEFORE
            HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
                  HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                             ORDER

Date : 25.01.2023 (A.M. Bujor Barua, J)

Adjourned on the prayer of Mr. K M Hassan, learned counsel for the petitioner to enable the learned counsel to produce the relevant provisions of the judgment in State of Assam v. Moslem Mandal reported in 2013 (1) GLT 809 which may indicate that before making a reference, investigation has to be made individually against all such persons of same family against whom the reference had been made.

List on 02.02.2023.

                              JUDGE             JUDGE



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