Rupali Dutta vs Pradip Kr. Barman
2023 Latest Caselaw 250 Gua

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GAHC010002442023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

         I.A.(Civil)/134/2023

         RUPALI DUTTA
         W/O SRI PRADIP KR. BARMAN
         RESIDENT OF HOUSE NO. 4
         BARNACHAL ROAD (NEAR ANURADHA CINEMA HALL) PO
         BAMUNIMAIDAM
         PS CHANDMARI
         DIST KAMRUP M ASSAM


          VERSUS

         PRADIP KR. BARMAN
         S/O LATE PRADAP BARMAN
         RESIDENT OF HOUSE NO. 4
         BARNACHAL ROAD (NEAR ANURADHA CINEMA HALL) PO
         BAMUNIMAIDAM
         PS CHANDMARI
         DIST KAMRUP M ASSAM


         ------------
         Advocate for : MR D K BORDOLOI
         Advocate for : appearing for PRADIP KR. BARMAN
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                                        BEFORE
          HON'BLE THE CHIEF JUSTICE (ACTING) MR. N. KOTISWAR SINGH
                    HON'BLE MR. JUSTICE SOUMITRA SAIKIA

                                        ORDER

23.01.2023

[N. Kostiswar Singh, CJ (Acting)]

Heard Mr. D.K. Bordoloi, learned counsel for the applicant. Issue notice, returnable in 3 (three) weeks.

Learned counsel for the appellant shall take steps for service of notice upon the opposite party by registered post with A/D within 7 (seven) days from today. Till then the judgment dated 06.12.2022 and decree dated 07.12.2022 passed by the learned Principal Judge, Family Court No.II, Kamrup at Guwahati in F.C.(Civil) Suit No.693/2013 shall remain stayed.

                                    JUDGE                 CHIEF JUSTICE (ACTING)

Comparing Assistant