Gs-165291 N Udc Shyam Sunder Singh ... vs The Union Of India And 5 Ors
2023 Latest Caselaw 166 Gua

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GAHC010016562013




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/5960/2013

            GS-165291 N UDC SHYAM SUNDER SINGH and 57 ORS
            HQ 47 BRTF C/O 99 APO



            VERSUS

            THE UNION OF INDIA and 5 ORS
            REP. BY THE SECRETARY, MINISTRY OF SHIPPING, ROAD, TRANSPORT and
            HIGHWAYS, BORDER ROADS DEVELOPMENT BOARD BRDB, ROOM NO.
            418, 'B' WING SENA BHAWAN, NEW DELHI-110010.



Advocate for the Petitioner   : MR.D BORAH

Advocate for the Respondent : MR.S C KEYAL




                                   BEFORE
                       HONOURABLE MR. JUSTICE NELSON SAILO

                                          ORDER

17.01.2023

Mr. D. Borah, learned counsel submits that the Hon'ble Apex Court has passed a recent judgment which covers the case of the petitioners and that the decision has gone against the petitioners. He prays for some time to produce the said judgment. The prayer made is not opposed to by Mr. R.K. Dev Page No.# 2/2

Choudhury, learned Dy. SGI appearing for the respondent Union of India.

Accordingly, as prayed for, let the matter be listed again on 24.01.2023.

JUDGE

Comparing Assistant