United India Insurance Co Ltd vs Sabita Panna And Ors
2023 Latest Caselaw 805 Gua

                                                         Page No.# 1/3

GAHC010265782022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          I.A.(Civil)/477/2023

          UNITED INDIA INSURANCE CO LTD.
          HAVING ITS REGISTERED HEAD OFFICE AT 24
          WHITES ROAD
          CHENNAI AND ITS REGIONAL OFFICE AT G.S. ROAD
          GUWAHATI- 781005.


          VERSUS

          SABITA PANNA AND ORS.
          W/O LATE RANJITA PANNA
          VILL.- SONAJURI
          P.O.- PATHALIPAM
          P.S.- SAMAGURI
          DIST.- NAGAON
          ASSAM
          PIN- 782140.

          2:SABIO PANNA
          S/O LATE RANJIT PANNA

          VILL.- SONAJURI

          P.O.- PATHALIPAM

          P.S.- SAMAGURI

          DIST.- NAGAON
          ASSAM
          PIN- 782140.
          3:RUMISAN PANNA
          S/O LATE RANJIT PANNA
                                                              Page No.# 2/3

VILL.- SONAJURI

P.O.- PATHALIPAM

P.S.- SAMAGURI

DIST.- NAGAON
ASSAM
PIN- 782140.
4:HABIB NESSA
D/O LATE JIA UDDIN

VILL.- LAILURI

P.S.- RUPAHIHAT

DIST.- NAGAON
ASSAM
PIN- 782125.
5:RAJU BORAH
S/O D. BORAH

R/O BHATIAGAON

P.S.- RAHA

DIST.- NAGAON
ASSAM
PIN- 782103.
6:THE ORIENTAL INSURANCE CO. LTD
REP. BY ITS REGIONAL MENAGER ULUBARI
GUWAHATI- 5.
7:MICHAEL EKKA
S/O LATE NIKODIN EKKA

VILL.- NO. 2 NAUPANI

P.S.- SAMAGURI

DIST.- NAGAON
ASSAM
PIN- 782140.
------------
Advocate for : MR. K K BHATTA
Advocate for : FOR CAVEATOR appearing for SABITA PANNA AND ORS.
                                                                  Page No.# 3/3

                            BEFORE
          HONOURABLE MR JUSTICE SONGKHUPCHUNG SERTO

                                    ORDER

27.02.2023

Heard Mr. KK Bhatta, learned counsel appearing for the applicant/ appellant (Insurance Company).

This is an interlocutory application filed in connection with MAC App.No.54/2023 praying for stay of the operation of the impugned Judgment and Award dated 30.09.2022 passed in the MAC Case.

Heard Mr. AR Agarwala, learned counsel for the respondents No.1, 2 and

3.

The prayer made in this application is allowed.

Accordingly operation of the impugned Judgment and Award dated 30.09.2022 passed in MAC Case No.121/2018 is stayed subject to deposit of 50% of the compensation amount.

Interlocutory application stands disposed of.

JUDGE

Comparing Assistant