Gauhati High Court
Jamat Ali vs Shudhanya Barman And Ors on 27 February, 2023
Page No.# 1/4
GAHC010042352023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/500/2023
JAMAT ALI
S/O LATE ABDUL AZIZ
RESIDENT OF VILLAGE DURAMARI
PO LALMATI
PS ABHAYAPURI
DIST BONGAIGAON ASSAM
783384
VERSUS
SHUDHANYA BARMAN AND ORS.
S/O LATE SURENDRA BARMAN
RESIDENT OF VILLAGE LALMATI
PS ABHAYAPURI
DIST BONGAIGAON ASSAM
783384
2:ADHIR CHANDRA BARMAN
S/O LATE SHIRISH CHANDRA BARMAN
RESIDENT OF VILLAGE CHONPUR RAILWAY STATION
WARD NO. 9
PO
PS AND DIST NALBARI
ASSAM 781335
3:SUDHIR CHANDRA BARMAN
S/O LATE SHIRISH CHANDRA BARMAN
RESIDENT OF VILLAGE BARSEVAN VITA ADHURIKARI
Page No.# 2/4
PS KHARIBARI
DIST DARJEELING
734427
4:TAIJUDDIN PRAMANIK
S/O LATE SHAMATULLAH PRAMANIK
RESIDENT OF VILLAGE AND PO LALMATI
PS ABHAYAPURI
DIST BONGAIGAON ASSAM
783384
5:ANOWAR HUSSAIN
S/O ABDUL REZZAK
RESIDENT OF VILLAGE AND PO LALMATI
PS ABHAYAPURI
DIST BONGAIGAON ASSAM
783384
6:ON THE DEATH OF BASIR UDDIN SHEIKH
HIS LEGAL HEIRS AND LEGAL REPRESENTATIVE RAMENA BEGUM
W/O LATE BASIR UDDIN SHEIKH
RESIDENT OF VILLAGE AND PO LALMATI
PS ABHAYAPURI
DIST BONGAIGAON ASSAM
783384
7:ABDUL KORIM
S/O LATE BASIR UDDIN SHEIKH
RESIDENT OF VILLAGE AND PO LALMATI
PS ABHAYAPURI
DIST BONGAIGAON ASSAM
783384
8:RAHUL AMIN
S/O LATE BASIR UDDIN SHEIKH
RESIDENT OF VILLAGE AND PO LALMATI
PS ABHAYAPURI
DIST BONGAIGAON ASSAM
783384
9:BABITA AKTAR
D/O LATE BASIR UDDIN SHEIKH
RESIDENT OF VILLAGE AND PO LALMATI
PS ABHAYAPURI
DIST BONGAIGAON ASSAM
783384
10:BINIMA AKTAR
D/O LATE BASIR UDDIN SHEIKH
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RESIDENT OF VILLAGE AND PO LALMATI
PS ABHAYAPURI
DIST BONGAIGAON ASSAM
783384
11:SRI SURYAKANTA BARMAN
S/O LATE BHOLANATH BARMAN
RESIDENT OF VILLAGE AND PO LALMATI
PS ABHAYAPURI
DIST BONGAIGAON ASSAM
783384
12:SMTI BASANTI BARMAN
W/O LATE BHOLANATH BARMAN
RESIDENT OF VILLAGE AND PO LALMATI
PS ABHAYAPURI
DIST BONGAIGAON ASSAM
783384
13:TAJNUR ISLAM
S/O LATE ABDUL AZIZ
RESIDENT OF VILLAGE BALARGUDAM
PO NASATRA
PS ABHAYAPURI
DIST BONGAIGAON
ASSAM
783384
14:ABDUL BATEN
S/O LATE AYEJ UDDIN
RESIDENT OF VILLAGE AND PO LALMATI
PS ABHAYAPURI
DIST BONGAIGAON ASSAM
783384
15:FAIJAL HAQUE
S/O MOHIBULLAH HAYATI
RESIDENT OF VILLAGE AND PO LALMATI
PS ABHAYAPURI
DIST BONGAIGAON ASSAM
783384
------------
Advocate for : MR. B HALDAR
Advocate for : appearing for SHUDHANYA BARMAN AND ORS.
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BEFORE
THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
ORDER
27. 02. 2023
Heard Mr. AC Sarma, learned Senior counsel assisted by Mr. B Haldar,
learned counsel for the appellant.
This is an application under Order 41 Rule 5 of the Code of Civil Procedure
for stay of judgment and order passed by the learned Civil Judge, Bongaigaon in
Misc (J) case No. 6/2020 arising out of TA No. 01/2020 arising out of judgment
and decree dated 27.02.2019 passed in TS No. 25/2014 by the learned Munsiff,
North Salmara, Abhayapuri.
Issue notice, returnable on 10.04.2023.
Applicant to take steps upon the respondents by registered post with A/D
and by usual process within a period of three days from today.
Till such return of notice, as an ad-interim measure the execution
proceeding in Execution Case No. 07/2019 pending in the court of learned
Munsiff, North Salmara, Abhayapuri shall remain stayed.
JUDGE
Comparing Assistant
