The State Of Assam vs Durga Ghosh
2023 Latest Caselaw 767 Gua

                                                                       Page No.# 1/2

GAHC010269552022




                            THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : I.A.(Crl.)/838/2022



             THE STATE OF ASSAM
             REPRESENTED BY PP ASSAM

              VERSUS

             DURGA GHOSH
             S/O UPEN GHOSH
             RESIDENT OF VILLAGE MADHABPUR
             NORAGAON
             PS GOLAGHAT
             DIST GOLAGHAT
             ASSAM
             785622

             ------------
             Advocate for : PP
             ASSAM
             Advocate for : appearing for DURGA GHOSH



                                   BEFORE
                 HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                    HONOURABLE MRS. JUSTICE MALASRI NANDI

                                         ORDER

Date : 24-02-2023 (M. Zothankhuma, J)

This is an application for condoning the delay of 53 days in preferring the connected appeal against the judgment and order dated 18.11.2021 passed by the learned Special Judge, Golaghat in Special (POCSO) Case No. 54/2019.

Page No.# 2/2

Issue notice, returnable in 4 (four) weeks.

Applicant to take steps for service of notice upon the sole respondent by registered post with A/D within 3 (three) days.

List the matter after 4 (four) weeks.

                                        JUDGE              JUDGE




Comparing Assistant