Gauhati High Court
Page No.# 1/5 vs Mihir Sen And 6 Ors on 22 February, 2023
Page No.# 1/5
GAHC010011192023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Review.Pet./18/2023
TEZPUR BANGALI ABOTANIK NATYA SAMAJ AND 2 ORS.
JYOTISH ROAD, P.O- TEZPUR, DIST.- SONITPUR, ASSAM (REP. BY THE
GENERAL SECRETARY).
2: THE CHAIRMAN
TEZPUR BANGALI ABOITANIK NATYA SAMAJ
JYOTISH ROAD
P.O- TEZPUR
DIST- SONITPUR
ASSAM
3: THE PRESIDENT
TEZPUR BANGALI ABOITANIK NATYA SAMAJ
JYOTISH ROAD
P.O- TEZPUR
DIST- SONITPUR
ASSA
VERSUS
MIHIR SEN AND 6 ORS.
S/O- LATE SACHINDRA SEN, R/O- JYOTISH ROAD, P.O.- TEZPUR, DIST.-
SONITPUR, ASSAM, PIN- 784001.
2:DULAL BASU
RESIDING AT BENGALI THEATRE HALL BYE LANE
P.O.- TEZPUR
DIST.- SONITPUR
ASSAM
ASSAM- 784001.
3:DIPEN CH GUPTA
Page No.# 2/5
S/O- LATE DWIJENDRA GUPTA
R/O- AMGAGAN
WARD NO. 8
P.O- TEZPUR
DIST- SONITPUR
ASSAM
PIN- 784001
4:PARSEH CH. SAHA
S/O- LATE DHIRENDRA LAL SAHA
CK DAS ROAD
P.O- TEZPUR
DIST- SONITPUR
ASSAM
PIN- 784001
5:SANKAR PAUL
RESIDING AT HARIPATTY
P.O- TEZPUR
DIST- SONITPUR
ASSAM
PIN- 784001.
6:ASHOK RANJAN DAS
S/O- LATE BHUBAN MOHAN DAS
R/O- BAMUNGAON
NEPALIPATTY
P.O AND P.S- TEZPUR
DIST- SONITPUR
ASSAM
PIN- 784001
7:RAKHAL GHOSH
S/O- LATE PRAFULLA CH. GHOSH
R/O- N.T. ROAD KACHARIGAON
WARD NO.4
P.O AND P.S- TEZPUR
DIST- SONITPUR
ASSAM- 784001
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent :
Page No.# 3/5
Linked Case : CRP/23/2020
MIHIR KR. SEN AND 6 ORS.
S/O- LATE SACHINDRA CH SEN
R/O- JYOTISH ROAD
P.O- TEZPUR
DIST- SONITPUR
ASSAM
PIN- 784001
2: DULAL BASU
S/O- LATE KHIRODE MOHN BASU
R/O- BENGALI THEATRE HALL BYE LANE
P.O- TEZPUR
DIST- SONITPUR
ASSAM
PIN- 784001
3: DIPEN CH GUPTA
S/O- LATE DWIJENDRA GUPTA
R/O- AMGAGAN
WARD NO. 8
P.O- TEZPUR
DIST- SONITPUR
ASSAM
PIN- 784001
4: PARSEH CH SAHA
S/O- LATE DHIRENDRA LAL SAHA
CK DAS ROAD
P.O- TEZPUR
DIST- SONITPUR
ASSAM
PIN- 784001
5: SANKAR PAUL
S/O- LATE NEPAL PAUL
R/O- HARIPATTY
P.O- TEZPUR
DIST- SONITPUR
ASSAM
PIN- 784001
6: ASHOK RANJAN DAS
S/O-LATE BHUBAN MOHAN DAS
R/O- BAMUNGAON
NEPALIPATTY
Page No.# 4/5
P.O AND P.S- TEZPUR
DIST- SONITPUR
ASSAM
PIN- 784001
7: RAKHAL GHOSH
S/O- LATE PRAFULLA CH GHOSH
R/O- NT ROAD KACHARIGAON
WARD NO.4
P.O AND P.S- TEZPUR
DIST- SONITPUR
ASSAM
VERSUS
TEZPUR BANGALI ABOITANIK NATYA SAMAJ AND 2 ORS
JYOTISH ROAD
P.O- TEZPUR
DIST- SONITPUR
ASSAM
REP. BY THE GS
2:THE CHAIRMAN
TEZPUR BANGALI ABOITANIK NATYA SAMAJ
JYOTISH ROAD
P.O- TEZPUR
DIST- SONITPUR
ASSAM
3:THE PRESIDENT
TEZPUR BANGALI ABOITANIK NATYA SAMAJ
JYOTISH ROAD
P.O- TEZPUR
DIST- SONITPUR
ASSAM
------------
Advocate for : MR. B C DAS
Advocate for : MR. A GANGULY appearing for TEZPUR BANGALI ABOITANIK
NATYA SAMAJ AND 2 ORS
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
22.02.2023
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Heard Mr. D. Mozumder, learned Senior Counsel assisted by Mr. S. Biswas,
learned counsel for the review petitioners.
This petition is filed under Order 47 Rule 1 read with Section 114 of the
CPC, 1908 for review and or modification of the final judgment and order dated
19.12.2022 passed in CRP No. 23/2020 by this Court.
Issue notice returnable after four weeks.
The petitioners to take steps for issuance of notice upon the respondents by
way of registered post with A/D as well as by usual process within a period of
three days from today.
JUDGE
Comparing Assistant
