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United India Insurance Co. Ltd vs Kalpana Karmakar And 4 Ors
2023 Latest Caselaw 641 Gua

Citation : 2023 Latest Caselaw 641 Gua
Judgement Date : 20 February, 2023

Gauhati High Court
United India Insurance Co. Ltd vs Kalpana Karmakar And 4 Ors on 20 February, 2023
                                                                 Page No.# 1/4

GAHC010022692023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./49/2023

         UNITED INDIA INSURANCE CO. LTD.
         HAVING ITS REGISTERED AND HEAD OFFICE AT 24 WHITES ROAD,
         CHENNAI- 600014 AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD,
         DISPUR, GUWAHATI- 781005.



         VERSUS

         KALPANA KARMAKAR AND 4 ORS.
         W/O LATE RANJAN @ RUPAM KARMAKAR

         2:BINA KARMAKAR
          MOTHER OF LATE RANJAN @ RUPAM KARMAKAR

         3:LAXMI KARMAKAR
          (MINOR)
          DAUGHTER OF LATE RANJAN @ RUPAM KARMAKAR

         4:LUCKY KARMAKAR
          (MINOR)
          DAUGHTER OF LATE RANJAN @ RUPAM KARMAKAR

         VILL.- DHENUKHANA PAHAR

         P.O. AND P.S.- TEZPUR

         DIST.- SONITPUR
         ASSAM
         PIN- 784001.

         5:TAPAN KARMAKAR
          S/O DHANARANJAN KARMAKAR
                                                                    Page No.# 2/4

            VILL.- DHENUKHANA PAHAR

            P.O. AND P.S.- TEZPUR

            DIST.- SONITPUR
            ASSAM
            PIN- 784001

Advocate for the Petitioner   : MR. A J SAIKIA

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/437/2023

            UNITED INDIA INSURANCE CO. LTD.
            HAVING ITS REGISTERED AND HEAD OFFICE AT 24 WHITES ROAD
            CHENNAI- 600014 AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD
            DISPUR
            GUWAHATI- 781005.


             VERSUS

            KALPANA KARMAKAR AND 4 ORS.
            W/O LATE RANJAN @ RUPAM KARMAKAR

            2:BINA KARMAKAR
            MOTHER OF LATE RANJAN @ RUPAM KARMAKAR
             3:LAXMI KARMAKAR
            (MINOR)
             DAUGHTER OF LATE RANJAN @ RUPAM KARMAKAR
             4:LUCKY KARMAKAR
            (MINOR)
             DAUGHTER OF LATE RANJAN @ RUPAM KARMAKAR

            VILL.- DHENUKHANA PAHAR

            P.O. AND P.S.- TEZPUR

            DIST.- SONITPUR
            ASSAM
            PIN- 784001.
            5:TAPAN KARMAKAR
                                                                        Page No.# 3/4

         S/O DHANARANJAN KARMAKAR

         VILL.- DHENUKHANA PAHAR

         P.O. AND P.S.- TEZPUR

         DIST.- SONITPUR
         ASSAM
         PIN- 784001.
         ------------
         Advocate for : MR. A J SAIKIA
         Advocate for : appearing for KALPANA KARMAKAR AND 4 ORS.



                               BEFORE
                 HONOURABLE MRS. JUSTICE MARLI VANKUNG


                                   ORDER

DATE : 20.02.2023 `Heard Mr. A.J. Saikia, learned counsel for the appellant.

This is an appeal under Section 173 of the Motor Vehicle Act, 1988

against the judgment/award dated 07.11.2022 passed by the Member,

Motor Accident Claims Tribunal, Sonitpur, Tezpur, Assam in MAC case No.

47/2020 (Death) regarding the quantum of award granted by the learned

Tribunal.

Admit the appeal.

Issue notice upon the respondents through Registered post with A/D

within 1 (one) weeks, returnable by 4 (four) weeks as well as the usual Page No.# 4/4

process.

List the matter after 4 (four) weeks.

Meanwhile, L.C.R is to be called for.

JUDGE

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