Azizur Rahman @ Aziz Ali vs The State Of Assam And Anr
2023 Latest Caselaw 613 Gua

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GAHC010127912020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./34/2021

             AZIZUR RAHMAN @ AZIZ ALI
             S/O- LATE MOTUIR RAHMAN,
             R/O- AMALAPATTY, P.S.- DIBRUGARH, DISTRICT- DIBRUGARH, ASSAM.
             VERSUS
             THE STATE OF ASSAM AND ANR.
             REPRESENTED BY PP, ASSAM.
             2:NARESH RAJAK
              S/O- LATE RAM LAGAN RAJAK
              R/O- AMARAGURI
              DHUBIPATTY
             AMULAPATTY
              P.S- DIBRUGARH
              DISTRICT- DIBRUGARH
             ASSAM

Advocate for the Petitioner   : MR. U CHOUDHURY, LEGAL AID COUNSEL

Advocate for the Respondent : PP, ASSAM




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

17.02.2023 (M. Zothankhuma, J)

Heard Mr. U. Choudhury, learned Legal Aid Counsel for the appellant. Also heard Ms. B. Bhuyan, learned Additional Public Prosecutor assisted by Mr. J.

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Das, Advocate for the State.

Hearing concluded.

Judgment reserved.

                      JUDGE    JUDGE




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