Gauhati High Court
United India Insurance Company ... vs Nireswari Moran And Ors . F on 17 February, 2023
Page No.# 1/5
GAHC010198552022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL
PRADESH)
Case No. : I.A.(Civil)/285/2023
UNITED INDIA INSURANCE COMPANY LIMITED.
A PUBLIC SECTOR UNDERTAKING COMPANY
REGISTERED AND INCORPORATED UNDER COMPANIES ACT
1956
HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
CHENNAI- 600014 WITH ONE OF ITS REGIONAL OFFICE AT CHIBBER HOUSE
2ND FLOOR
G.S. ROAD
GUWAHATI- 5
REP. BY ITS REGIONAL MANAGER
GUWAHATI
ASSAM.
VERSUS
NIRESWARI MORAN AND ORS . F
W/O LATE PADESWAR MORAN
VILL.- DIMARU HULLA
BORDUBI
P.O. AND P.S.- BORDUBI
DIST.- TINSUKIA
ASSAM
PIN- 786151.
2:ILA MORAN
D/O LATE PADESWAR MORAN
VILL.- DIMARU HULLA
BORDUBI
P.O. AND P.S.- BORDUBI
DIST.- TINSUKIA
Page No.# 2/5
ASSAM
PIN- 786151.
3:DHANTI MORAN
S/O LATE PADESWAR MORAN
VILL.- DIMARU HULLA
BORDUBI
P.O. AND P.S.- BORDUBI
DIST.- TINSUKIA
ASSAM
PIN- 786151.
4:DEEPJYOTI MORN
S/O LATE PADESWAR MORAN
VILL.- DIMARU HULLA
BORDUBI
P.O. AND P.S.- BORDUBI
DIST.- TINSUKIA
ASSAM
PIN- 786151.
5:SIMANTA BARUAH
S/O BISHWANATH BARUAH
VILL.- ASTHA APPARTMENT
SURVEY
BELTOLA
GUWAHATI
P.O. AND P.S.- DISPUR
DIST.- KAMRUP (R)
ASSAM
PIN- 781005.
6:BABUL SAIKIA
S/O LILA SAIKIA
VILL.- ROHA SORAGAON
P.O. AND P.S.- ROHA
DIST.- MORIGAON
ASSAM
PIN- 782103.
------------
Page No.# 3/5
Advocate for : MR. R C PAUL
Advocate for : appearing for NIRESWARI MORAN AND ORS . F
Linked Case: MACApp./38/2023
UNITED INDIA INSURANCE COMPANY LIMITED.
A PUBLIC SECTOR UNDERTAKING COMPANY, REGISTERED AND
INCORPORATED UNDER COMPANIES ACT, 1956, HAVING ITS
REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI- 600014
WITH ONE OF ITS REGIONAL OFFICE AT CHIBBER HOUSE, 2ND
FLOOR, G.S. ROAD, GUWAHATI- 5, REP. BY ITS REGIONAL
MANAGER, GUWAHATI, ASSAM.
VERSUS
NIRESWARI MORAN AND 2 ORS . F
W/O LATE PADESWAR MORAN, VILL.- DIMARU HULLA,
BORDUBI, P.O. AND P.S.- BORDUBI, DIST.- TINSUKIA, ASSAM, PIN-
786151.
2:ILA MORAN
D/O LATE PADESWAR MORAN
VILL.- DIMARU HULLA
BORDUBI
P.O. AND P.S.- BORDUBI
DIST.- TINSUKIA
ASSAM
PIN- 786151.
3:DHANTI MORAN
S/O LATE PADESWAR MORAN
VILL.- DIMARU HULLA
BORDUBI
P.O. AND P.S.- BORDUBI
DIST.- TINSUKIA
ASSAM
PIN- 786151.
4:DEEPJYOTI MORN
S/O LATE PADESWAR MORAN
Page No.# 4/5
VILL.- DIMARU HULLA
BORDUBI
P.O. AND P.S.- BORDUBI
DIST.- TINSUKIA
ASSAM
PIN- 786151.
5:SIMANTA BARUAH
S/O BISHWANATH BARUAH
VILL.- ASTHA APPARTMENT
SURVEY
BELTOLA
GUWAHATI
P.O. AND P.S.- DISPUR
DIST.- KAMRUP (R)
ASSAM
PIN- 781005.
6:BABUL SAIKIA
S/O LILA SAIKIA
VILL.- ROHA SORAGAON
P.O. AND P.S.- ROHA
DIST.- MORIGAON
ASSAM
PIN- 782103
Advocate for the Petitioner : MR. R C PAUL
Advocate for the Respondent : FOR CAVEATOR
BEFORE
HONOURABLE MR JUSTICE SONGKHUPCHUNG SERTO
Page No.# 5/5
ORDER
Date : 17.02.2023
This is an application filed by the appellant in MACApp./38/2023
praying for stay of the operation of the impugned judgment and award
dated 02.04.2022 passed by the Motor Accident Claims Tribunal no. 2,
Kamrup (M) in MAC Case no. 1013/2014.
Mr. D. Mondal, learned counsel appearing for o.p. no.1 (A, B, C, D)
submits that he has no objection to the prayer of the applicant provided
50% of the award is deposited and the same is released to the
claimants. Mr. R.C. Paul appearing for the applicant accepts the proposal
of the o.p. no. 1.
In view of the submissions made, the prayer for stay of the
impugned judgment and award is allowed, but subject to deposit of
50% of the award amount to the Registry within a period of six weeks.
The Registry shall release the same to the claimants on submission of a
valid Indemnity Bond.
I.A. disposed.
JUDGE
Comparing Assistant
