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United India Insurance Co Ltd vs Nandita Pegu And 5 Ors
2023 Latest Caselaw 582 Gua

Citation : 2023 Latest Caselaw 582 Gua
Judgement Date : 17 February, 2023

Gauhati High Court
United India Insurance Co Ltd vs Nandita Pegu And 5 Ors on 17 February, 2023
                                                          Page No.# 1/4

GAHC010012052023




                      THE GAUHATI HIGH COURT
    (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL
                            PRADESH)

                     Case No. : I.A.(Civil)/415/2023

         UNITED INDIA INSURANCE CO LTD.
         HAVING ITS REGISTERED OFFICE AT 24, WHITES ROAD, CHENNAI
         AND ONE OF THE REGIONAL OFFICE AT GS ROAD, GUWAHATI
         781005



         VERSUS

         NANDITA PEGU AND 5 ORS .
         W/O LATE HARA @ HORA KANTA PEGU,
         RESIDENT OF UJANI BIJOYPUR GAON, PS JONAI, DIST DHEMAJI,
         ASSAM 787060

         2:DOIMUK PEGU
          S/O LATE HARA @ HORA KANTA PEGU

         RESIDENT OF UJANI BIJOYPUR GAON
         PS JONAI
         DIST DHEMAJI
         ASSAM 787060

         3:MISS PUNSANG PEGU
          D/O LATE HARA @ HORA KANTA PEGU

         RESIDENT OF UJANI BIJOYPUR GAON
         PS JONAI
         DIST DHEMAJI
         ASSAM 787060

         4:NUNI PEGU
          M/O LATE HARA @ HORA KANTA PEGU
                                                                       Page No.# 2/4

            RESIDENT OF UJANI BIJOYPUR GAON
            PS JONAI
            DIST DHEMAJI
            ASSAM 787060

            5:SRI PRANAB @ PRANAB MECH
             S/O SUREN MECH

            RESIDENT OF BOLAIGAON
            PS JONAI
            PO RATANPUR
            DIST DHEMAJI
            ASSAM 787060

            6:RAJU KUMAR DAS

             S/O LATE SUTI RAM DAS

            RESIDENT OF SIMEN CHAPORI
            DIST DHEMAJI
            ASSAM 78706

Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent :




             Linked Case :

            UNITED INDIA INSURANCE CO LTD.



             VERSUS

            NANDITA PEGU AND 5 ORS . B



            ------------
            Advocate for : MR. K K BHATTA
            Advocate for : appearing for NANDITA PEGU AND 5 ORS . B
                                                                     Page No.# 3/4


          Linked Case :

          UNITED INDIA INSURANCE CO LTD.



          VERSUS

          NANDITA PEGU AND 5 ORS . B



          ------------
          Advocate for : MR. K K BHATTA
          Advocate for : appearing for NANDITA PEGU AND 5 ORS . B



                           BEFORE
          HONOURABLE MR JUSTICE SONGKHUPCHUNG SERTO

                                  ORDER

Date : 17.02.2023

Heard Mrs. L. Sharma, learned counsel appearing for the applicant.

This is an application praying for condonation of delay of 38 days in filing MAC Appeal directed against the judgment and award dated 12.09.2022, passed by the Motor Accident Claims Tribunal No. 2, Kamrup, in MAC Case no. 2674/2018.

Issue notice to the respondents returnable within four weeks.

List it again after four weeks.

JUDGE Page No.# 4/4

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