Kanak Saikia vs The State Of Assam
2023 Latest Caselaw 541 Gua

                                                                           Page No.# 1/2

GAHC010097362020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRL.A(J)/51/2020

             KANAK SAIKIA
             S/O. SRI ANIL SAIKIA, R/O. BAYANCHUK, P.S. TENGAKHAT, DIST.
             DIBRUGARH, ASSAM.


             VERSUS


             THE STATE OF ASSAM
             REP. BY PP, ASSAM.


Advocate for the Petitioner   : MR. B PRASAD, AMICUS CURIAE

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                 HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 14-02-2023 (M. Zothankhuma, J)

Heard Mr. B Prasad, learned Amicus Curiae appearing for the appellant.

Also heard Ms. S Jahan, learned Additional Public Prosecutor appearing for the

State respondent No. 1 as well as Mr. A Dhar, learned Amicus Curiae appearing Page No.# 2/2

for the respondent No. 2.

Hearing concluded. Judgment reserved.

                                     JUDGE    JUDGE



Comparing Assistant