Manish Kumar Das @ Raja vs The State Of Assam And Anr
2023 Latest Caselaw 540 Gua

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GAHC010282242019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : CRL.A(J)/117/2019

            MANISH KUMAR DAS @ RAJA
            GOALPARA, ASSAM.

            VERSUS

            THE STATE OF ASSAM AND ANR.
            REP. BY PP, ASSAM.

            2:SRI DHARANI KANTA KALITA
             S/O- LATE KHARGESWAR KALITA
            VILL.- FOFONGA PART-II
             PS- AGIA
             DISTRICT- GOALPARA
            ASSAM

Advocate for the Petitioner   : MS. B SARMA, AMICUS CURIAE

Advocate for the Respondent : PP, ASSAM


                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 14-02-2023 (M Zothankhuma, J)

Heard Ms. B Sharma, learned Amicus Curiae and Ms. S Jahan, learned Addl.

Public Prosecutor. Also heard Mr. S Dutta for the respondent (Informant).

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Hearing concluded.

Judgment reserved.

JUDGE JUDGE

Comparing Assistant