Abdul Sukur vs The State Of Assam And 2 Ors
2023 Latest Caselaw 423 Gua

                                                                Page No.# 1/2

GAHC010144332021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./509/2021

            ABDUL SUKUR
            S/O LATE FAIZUL HAQUE
            R/O VILL- OKSEK GAON
            P.O. BARBALI
            P.S. MURAJHAR
            DIST. HOJAI, ASSAM



            VERSUS

            THE STATE OF ASSAM AND 2 ORS.
            REP. BY THE PP, ASSAM

            2:THE INVESTIGATING OFFICER
             MURAJHAR P.S.
            DIST. HOJAI
            ASSAM
            PIN-782445

            3:NAZMA BEGUM
             W/OLT. ABDUL BASIT
            R/O OKSEK GAON
            P.S. MURAJHAR
            DIST. HOJAI
            ASSAM
             PIN-78244

Advocate for the Petitioner   : MR F K R AHMED

Advocate for the Respondent : PP, ASSAM
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                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                    ORDER

07.02.2023

Heard Mr. F. K. R. Ahmed, learned counsel appearing for the petitioner and Mr. S. Y. Ahmed, learned counsel appearing for the respondent No.3 and Mr. B. Sharma, learned Addl. P.P. appearing for the State respondent No. 1.

Reserve for judgment and order.

JUDGE

Comparing Assistant