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Maitri Manna vs The State Of Assam And 4 Ors
2023 Latest Caselaw 421 Gua

Citation : 2023 Latest Caselaw 421 Gua
Judgement Date : 7 February, 2023

Gauhati High Court
Maitri Manna vs The State Of Assam And 4 Ors on 7 February, 2023
                                                               Page No.# 1/3

GAHC010033132022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/1268/2022

         MAITRI MANNA
         D/O- BIMAL KUMAR MANNA, VILL.- AMDABAD, P.O. AMDABAD, P.S.
         NANDIGRAM, DIST.- PURBA, MEDINIPUR, WEST BENGAL AND
         PRESENTLY RESIDING AT NO. 35/1, VEVEKANADA ROAD, SANTOSHPUR,
         P.S. SURVEY PARK, KOLKATA, WEST BENGAL.



         VERSUS

         THE STATE OF ASSAM AND 4 ORS
         REP. BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM,
         HIGHER EDUCATION DEPARTMENT, DISPUR, GAUHATI-781006.

         2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
          HIGHER EDUCATION DEPARTEMNT
          DISPUR
          GAUHATI-781006.

         3:THE UNDER SECRETARY TO THE GOVERNMENT OF ASSAM
          HIGHER EDUCATION DEPARTMENT
          DISPUR
          GAUHATI-781006.

         4:THE PRINCIPAL
          CACHAR COLLEGE
          SILCHAR
          DIST. CACHAR
         ASSAM
          PIN- 788001.

         5:THE PRINCIPAL -CUM- MEMBER SECRETARY
          GOVERNING BODY OF CACHAR COLLEGE
          SILCHAR
                                                                     Page No.# 2/3

             ASSAM
             PIN- 788001

Advocate for the Petitioner   : MR. J AHMED

Advocate for the Respondent : SC, HIGHER EDU




             Linked Case : WP(C)/1262/2022

            PIYALI DEBNATH
            D/O. NANDALAL DEBNATH
            VILL. ALGAPUR
            P.O. ALGAPUR
            P.S. DHARMANAGAR
            DIST. NORTH TRIPURA
            TRIPURA AND PRESENTLY RESIDING AT NIT AGARTALA
            QUARTER COMPLEX H4B/05.04
            AGARTALA
            DIST. WEST TRIPURA
            TRIPURA.


             VERSUS

            THE STATE OF ASSAM AND 4 ORS
            REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
            HIGHER EDUCATION DEPTT.
            DISPUR
            GAUHATI-781006.

            2:THE SECRETARY
            TO THE GOVT. OF ASSAM
             HIGHER EDUCATION DEPTT.
             DISPUR
             GAUHAI-781006.
             3:THE UNDER SECRETARY
            TO THE GOVT. OF ASSAM
             HIGHER EDUCATION DEPTT.
             DISPUR
             GAUHATI-781006.
             4:THE PRINCIPAL

            CACHAR COLLEGE
                                                                                Page No.# 3/3

            SILCHAR
            DIST. CACHAR
            ASSAM
            PIN-788001
            5:THE PRINCIPAL CUM MEMBER SECRETARY

           GOVERNING BODY OF CACHAR COLLEGE
           SILCHAR
           ASSAM
           PIN-788001.
           ------------
           Advocate for : MR. J AHMED
           Advocate for : SC
           HIGHER EDU appearing for THE STATE OF ASSAM AND 4 ORS



                                  BEFORE
                HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

                                         ORDER

07.02.2023 Heard Mr. J Ahmed, learned counsel for the petitioners and Mr. K Gogoi, learned Standing counsel, Higher Education Department, Assam for the respondents.

Heard in part.

List on 21.02.2023, enabling Mr. K Gogoi, Standing counsel, Higher Education Department to place the relevant instruction in the matter and the relevant judgments in this regard.

JUDGE

Comparing Assistant

 
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