Page No.# 1/3 vs Reliance General Insurance ...
2023 Latest Caselaw 360 Gua

                                                                Page No.# 1/3

GAHC010265342022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/3/2023

         SATISWAR RABHA AND 4 ORS.
         S/O LATE GARIN RABHA,
         VILL.- BAKRIPARA UNDER KRISHNAI POLICE STATION IN THE DISTRICT
         OF GOALPARA, ASSAM.

         2: DALIMI RABHA
         W/O SATISWAR RABHA

         VILL.- BAKRIPARA UNDER KRISHNAI POLICE STATION IN THE DISTRICT
         OF GOALPARA
         ASSAM.

         3: LAMBITA RABHA
          S/O LATE PRAFULLA RABHA

         VILL.- BAKRIPARA UNDER KRISHNAI POLICE STATION IN THE DISTRICT
         OF GOALPARA
         ASSAM.

         4: DHIRAJ RABHA
          MINOR
          REP. BY THEIR MOTHER LAMBITA RABHA
         APPLICANT NO. 3.
         S/O LATE PRAFULLA RABHA

         VILL.- BAKRIPARA UNDER KRISHNAI POLICE STATION IN THE DISTRICT
         OF GOALPARA
         ASSAM.

         5: RAHAN JYOTI RABHA
          MINOR
          REP. BY THEIR MOTHER LAMBITA RABHA
         APPLICANT NO. 3.
         S/O LATE PRAFULLA RABHA
                                                                       Page No.# 2/3


            VILL.- BAKRIPARA UNDER KRISHNAI POLICE STATION IN THE DISTRICT
            OF GOALPARA
            ASSAM

            VERSUS

            RELIANCE GENERAL INSURANCE COMPANY LIMITED AND ANR.
            REP. BY ITS BRANCH MANAGER, GUWAHATI BRANCH, 5TH FLOOR, ANIL
            PLAZA, GS ROAD, ABC, NEAR IDBI BANK, GUWAHATI- 781005 IN THE
            DISTRICT OF KAMRUP (M), ASSAM.

            2:SELBITHSON CH. MOMIN
             S/O DOJENG ARENG

            VILL.- NAGOLPARA UNDER AMPATTI POLICE STATION IN THE DISTRICT
            OF SOUTH WEST GARO HILLS
            MEGHALAYA- 794115

Advocate for the Petitioner   : MR. DITUL DAS

Advocate for the Respondent :




             Linked Case :

            SATISWAR RABHA AND 4 ORS



             VERSUS

            RELIANCE GENERAL INSURANCE COMPANY LIMITED AND ANR



            ------------
            Advocate for :
            Advocate for : appearing for RELIANCE GENERAL INSURANCE COMPANY
            LIMITED AND ANR



                                         BEFORE
                                                                        Page No.# 3/3

                THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                 ORDER

01. 02. 2023

Heard Mr. D Das, learned counsel for the applicants.

This present application is filed under Section 5 of the Limitation Act for condonation of delay of 27 days in preferring the connected appeal against the judgment and order dated 06.04.2019 passed by the learned Member, MACT, Goalpara in MAC case No. 175/2018.

Issue notice, returnable after six weeks.

Applicants to take steps for service of notice upon the respondents by way of registered post with A/D and by usual process within a period of five days from today.

Mr. Das submits that in the cause title at page 2, inadvertently, the No. of MAC case was not typed instead amount awarded was typed. Accordingly, he prays that he may be allowed to correct the same by hand.

Prayer is allowed. However, same should be done before the competent authority of the Registry.

JUDGE

Comparing Assistant