Oriental Insurance Company Ltd vs Dipankar Sarmah And 5 Ors
2023 Latest Caselaw 359 Gua

                                                               Page No.# 1/3

GAHC010001572023




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/232/2023

         ORIENTAL INSURANCE COMPANY LTD.
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI- 781007 REPRESENTED BY
         THE DEPUTY MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI,
         GUWAHATI- 781005.



         VERSUS

         DIPANKAR SARMAH AND 5 ORS.
         S/O PROBHAT SARMAH,
         VILL.- KAKAJAN (GOROWAL CHUNGI),
         P.O. AND P.S.- TIOK,
         DIST.- JORHAT, ASSAM, PIN- 785112.
         TEMPORARY ADDRESS-
         C/O PHATIK CH. SARMA,
         VILL.- BAIDYATUP, P.O.- MADHUPUR,
         P.S.- SADAR,
         DIST.- NAGAON, ASSAM, PIN- 782003.

         2:PRABIN KALITA
          S/O LATE NIBHARKHA KALITA

         VILL.- AZARA
         P.O.- SONESWAR

         P.S.- KAMALPUR

         DIST.- KAMRUP
         ASSAM
         PIN- 781017.

         3:MD. SADDAM HUSSAIN
                                                    Page No.# 2/3

             S/O LATE RUSTAM ALI

            VILL.- UDIAANA

            P.O.- UDIANA

            P.S.- RANGIA

            DIST.- KAMRUP
            ASSAM
            PIN- 781354.

            4:SYEDA LUTFA RAHMAN
            W/O SYED MUKIMUR RAHMAN

            R/O DISPUR RAJDHANI MASZID ROAD

            P.O. AND P.S.- DISPUR

            DIST.- KAMRUP (M)
            ASSAM
            PIN- 781005.

            5:SAIYAD JUNEIDUL HAQUE
             S/O SAIYAD JEHURUL HAQUE

            R/O DISPUR RAJDHANI MASZID ROAD

            P.O. AND P.S.- DISPUR

            DIST.- KAMRUP (M)
            ASSAM
            PIN- 781005.

            6:NEW INDIA ASSURANCE CO. LTD.
             REGIONAL OFFICE AT GUWAHATI
             G.S. ROAD
             STAR CITY COMPLEX
             LACHITNAGAR
             GUWAHATI
            ASSAM
             PIN- 781007

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent :
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            Linked Case :

           ORIENTAL INSURANCE COMPANY LTD.



            VERSUS

           DIPANKAR SARMAH AND 5 ORS. B



           ------------
           Advocate for : MS. R D MOZUMDAR
           Advocate for : appearing for DIPANKAR SARMAH AND 5 ORS. B


                                      BEFORE
                 THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                  ORDER

01. 02. 2023

This is an application filed under Section 5 of the Limitation Act for condonation of delay of 1277 days in preferring the connected MAC appeal against the judgment and award dated 11.11.2016 passed in MAC Case No. 147/2012.

Issue notice, returnable after four weeks.

Appellant to take steps for service of notice upon the respondents by way of registered post with A/D and by usual process within a period of one week from today.

JUDGE

Comparing Assistant