Citation : 2023 Latest Caselaw 354 Gua
Judgement Date : 1 February, 2023
Page No.# 1/12
GAHC010014362023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/196/2023
NURJAHAN BEWA AND 3 ORS.
W/O- LATE KHALILUR RAHMAN, R/O- VILL.- BHIMAPARA, P.S. SOUTH
SALMARA, DIST.- SOUTH SALMARA MANKACHAR, ASSAM.
2: MD. NUR ALOM SK.
S/O- LATE KHALILUR RAHMAN
R/O- VILL.- BHIMAPARA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
3: SAMIUL HOQUE
S/O- LATE KHALILUR RAHMAN
R/O- VILL.- BHIMAPARA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
4: SHEFALI BEGUM
D/O- LATE KHALILUR RAHMAN
R/O- VILL.- KHARUABANDA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM
VERSUS
JILLAUR RAHMAN AHMED @ DR. ZILLUR RAHMAN AND 26 ORS.
S/O- LATE MOZAFFAR HUSSAIN SARDER, VILL.- BHIMAPARA, P.S. SOUTH
SALMARA, DIST.- SOUTH SALMARA MANKACHAR, ASSAM.
2:AINUL ISLAM MONDOL
S/O- DR. MOJIDUR RAHMAN
VILL.- GOTABARI
Page No.# 2/12
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
3:ROMISA KHATUN
W/O- AINUL ISLAM MONDOL
VILL.- GOTABARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
4:MOMTAJ BEGUM
W/O- JABEDUR RAHMAN AHMED
VILL.- BHIMAPARA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
5:JASMIN AHMED
D/O- DR. ZILLAUR RAHMAN AHMED
VILL.- BHIMAPARA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
6:ZIAUR RAHMAN @ JIAUR RAHMAN AHMED
S/O- LATE MOZAFFAR HUSSAIN LASKAR
VILL.- BHIMAPARA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
7:SOLEMAN SK.
S/O- LATE ABDUL JALIL
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
8:MOFIAR RAHMAN
S/O- LATE ABDUL JALIL
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
Page No.# 3/12
ASSAM.
9:SOFIAR RAHMAN
S/O- LATE ABDUL JALIL
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
10:SOKIBAR RAHMAN
S/O- LATE ABDUL JALIL
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
11:JELEKHA KHATUN
D/O- LATE ABDUL JALIL
W/O- ABDUL SAMAD
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
12:MALEKA KHATUN
D/O- LATE ABDUL JALIL
W/O- ABDUL MANNAF
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
13:MAFUDA KHATUN
D/O- LATE ABDUL JALIL
W/O- MONA SK.
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
Page No.# 4/12
ASSAM.
14:MAHMUDA KHATUN
D/O- LATE ABDUL JALIL
W/O- AKHERUZZAMAN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
15:ASIA BEWA
W/O- LATE KHOIMUDDIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
16:AYUB SK.
S/O- LATE KHOIMUDDIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
17:HANIF SK
S/O- LATE KHOIMUDDIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
18:HAFIJUR SK
S/O- LATE KHOIMUDDIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
Page No.# 5/12
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
19:ARIF SK
S/O- LATE KHOIMUDDIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
20:RUPALI KHATUN
D/O- LATE KHOIMUDDIN
W/O- SAKOWAT HUSSAIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
21:RUBIDA KHATUN
D/O- LATE KHOIMUDDIN
W/O- ROFIQUL HOQUE
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
22:ROZENA KHATUN
D/O- LATE KHOIMUDDIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
23:MOKSED ALI AHMED
(DEED WRITER) S/O- LATE OMAR ALI
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
Page No.# 6/12
ASSAM- 783135.
24:SUB-REGISTRAR OFFICER
HATSINGIMARI
P.O. HATSINGIMARI
DIST.- SOUTH SALMARA MANKACHAR.
25:ASSTT. SETTLEMENT OFFICER
P.O. AND P.S. MANKACHAR
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
26:THE STATE OF ASSAM
REP. BY THE COLLECTOR
Advocate for the Petitioner : MR. M KHAN
Advocate for the Respondent : MS. R CHOUDHURY
Linked Case : RSA/21/2021
JILLAUR RAHMAN AHMED @ DR. ZILLUR RAHMAN AND 5 ORS. S/O- LATE MOZAFFAR HUSSAIN SARDER VILL.- BHIMAPARA P.S. SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
2: AINUL ISLAM MONDOL S/O- DR. MOJIDUR RAHMAN VILL.- GOTABARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
3: ROMISA KHATUN W/O- AINUL ISLAM MONDOL VILL.- GOTABARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
4: MAMOTAZ BEGUM @ MOMTAJ BEGUM Page No.# 7/12
W/O- JABEDUR RAHMAN AHMED VILL.- BHIMAPARA P.S. SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
5: JASMIN AHMED D/O- DR. ZILLAUR RAHMAN AHMED VILL.- BHIMAPARA P.S. SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
6: ZIAUR RAHMAN @ JIAUR RAHMAN AHMED S/O- LATE MOZAFFAR HUSSAIN LASKAR VILL.- BHIMAPARA P.S. SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
VERSUS
NURJAHAN BEWA AND 23 ORS. W/O- LATE KHALILUR RAHMAN R/O- VILL.- BHIMAPARA P.S. SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
2:MD. NUR ALOM SK.
S/O- LATE KHALILUR RAHMAN R/O- VILL.- BHIMAPARA P.S. SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
3:SAMIUL HOQUE S/O- LATE KHALILUR RAHMAN R/O- VILL.- BHIMAPARA P.S. SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
4:SHEFALI BEGUM D/O- LATE KHALILUR RAHMAN R/O- VILL.- KHARUABANDA P.S. SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
5:SOLEMAN SK.
Page No.# 8/12
S/O- LATE ABDUL JALIL R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
6:MOFIAR RAHMAN S/O- LATE ABDUL JALIL R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
7:SOFIAR RAHMAN S/O- LATE ABDUL JALIL R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
8:SOKIBAR RAHMAN S/O- LATE ABDUL JALIL R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
9:JELEKHA KHATUN D/O- LATE ABDUL JALIL W/O- ABDUL SAMAD R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
10:MALEKA KHATUN D/O- LATE ABDUL JALIL W/O- ABDUL MANNAF R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR Page No.# 9/12
ASSAM.
11:MAFUDA KHATUN D/O- LATE ABDUL JALIL W/O- MONA SK.
R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
12:MAHMUDA KHATUN D/O- LATE ABDUL JALIL W/O- AKHERUZZAMAN R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
13:ASIA BEWA W/O- LATE KHOIMUDDIN R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
14:AYUB SK.
S/O- LATE KHOIMUDDIN R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
15:HANIF SK
S/O- LATE KHOIMUDDIN R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
16:HAFIJUR SK
S/O- LATE KHOIMUDDIN Page No.# 10/12
R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
17:ARIF SK
S/O- LATE KHOIMUDDIN R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
18:RUPALI KHATUN D/O- LATE KHOIMUDDIN W/O- SAKOWAT HUSSAIN R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
19:RUBIDA KHATUN D/O- LATE KHOIMUDDIN W/O- ROFIQUL HOQUE R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
20:ROZENA KHATUN D/O- LATE KHOIMUDDIN R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM.
21:MOKSED ALI AHMED (DEED WRITER) S/O- LATE OMAR ALI R/O- VILL.- DHIMAPARA P.O. HATSINGIMARI P.S. SOUTH SALMARA DIST.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR Page No.# 11/12
ASSAM- 783135.
22:SUB-REGISTRAR OFFICER
HATSINGIMARI P.O. HATSINGIMARI DIST.- SOUTH SALMARA MANKACHAR. 23:ASSTT. SETTLEMENT OFFICER P.O. AND P.S. MANKACHAR DIST.- SOUTH SALMARA MANKACHAR ASSAM.
24:THE STATE OF ASSAM REP. BY THE COLLECTOR.
------------
Advocate for : MS. R CHOUDHURY Advocate for : MR. M KHAN (r-1 to 4) appearing for NURJAHAN BEWA AND 23 ORS.
BEFORE THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY ORDER
01. 02. 2023
Heard Mr. M Khan, learned counsel for the applicants. Also heard Ms. R Choudhury, learned counsel for the Ops and Ms. K Phukan, learned counsel for the respondent Nos. 22, 23 and 24.
This is an application under Order 39 Rule 1 and 2 of the CPC for grant of injunction. The OP No. 1 to 6 herein as appellants preferred the connected Second Appeal against the judgment and decree dated 30.09.2020 passed in TA No. 4/2017, which was admitted for hearing by this court under its order dated 17.03.2021 and also granted a stay of the execution of the decree under challenge.
The original suit was filed by the present applicants for right, title and interest and recovery of possession, which was decreed and appeal preferred such decree was dismissed.
Page No.# 12/12
In the aforesaid backdrop, Mr. Khan through this application submits that taking advantage of the stay of the decree passed in favour of the present applicants herein, the appellants/Ops are starting construction over the decreetal land. In support of such contention, the applicants have submitted certain photographs of construction.
Ms. R Choudhury, learned counsel for the opposite parties submits that she may be granted some time to have instruction and file objection in this regard.
Prayer is allowed.
However, as an ad-interim measure, till the objection is filed and the present IA is heard, the parties are directed to maintain status quo in respect of the decreetal land.
JUDGE
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