Jyotirmoy Purkayastha vs The Union Of India And 4 Ors
2023 Latest Caselaw 4969 Gua

Gauhati High Court

Jyotirmoy Purkayastha vs The Union Of India And 4 Ors on 11 December, 2023

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                               Page No.# 1/3

GAHC010180102023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/4735/2023

         JYOTIRMOY PURKAYASTHA
         SON OF LATE KAMINI KUMAR PURKAYASTHA, RESIDENT OF HOUSE NO.
         12, MATRI BHAWAN, BYE LANE-5, BARSAPARA, PO BINOVA NAGAR
         GUWAHATI- 781018, PS FATASIL AMBARI DISTRICT OF KAMRUP (M)
         ASSAM



         VERSUS

         THE UNION OF INDIA AND 4 ORS
         REPRESENTED BY THE SECRETARY, MINISTRY OF FINANCE, R.K.PURAM,
         NEW DELHI 110066

         2:THE PAY AND ACCOUNTS OFFICER
          CENTRAL PENSION ACCOUNTING OFFICE
          MINISTRY OF FINANCE
          GOVT. OF INDIA
         TRIKOOT II COMPLEX
          BHIKAJI CAMA PLACE
          R.K.PURAM
          NEW DELHI- 110066

         3:THE SENIOR ACCOUNTS OFFICER
          ZONAL ACCOUNTS OFFICE
          CENTRAL BOARD OF DIRECT TAXES
          2ND FLOOR
          CHERRILYS DUPLEX
          LAITUMKHRAH
          SHILLONG- 793003

         4:THE MANAGER (CENTRAL CIVIL PENSION)
          STATE BANK OF INDIA
          CENTRALIZED PENSION PROCESSING CENTRE
                                                                    Page No.# 2/3

             NORTH EASTERN CIRCLE
             3RD FLOOR
             SONJUKTA SQUARE
             LOKHRA CHARIALI
             NH-37
             GUWAHATI- 781040

            5:THE BRANCH MANAGER
             STATE BANK OF INDIA
            VINOBANAGAR BRANCH
             PO BINOVA NAGAR
             GUWAHATI- 78101

Advocate for the Petitioner   : MR. M DUTTA

Advocate for the Respondent : DY.S.G.I.




                                    BEFORE
                     HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                          ORDER

11.12.2023

Heard Mr. M. Dutta, learned counsel for t he petitioner. Also heard Mr.

R.K.Dev Choudhury, learned DSGI appearing for the respondent nos. 1, 2 & 3

and Mr. K. Das, learned counsel for the respondent nos. 4 & 5.

List the matter again on 19.12.2023 on which date Mr. R.K.Dev

Choudhury, learned DSGI shall place before the Court the instructions with

regard to the release of pension to the petitioner in terms of the judgment

passed by the Division Bench of this Court in Virendra Dutt Gyani vs. Union Page No.# 3/3

of India reported in 2018 (2) GLT 26.

JUDGE

Comparing Assistant