Union Of India vs Ms Calcom Cement India Ltd
2023 Latest Caselaw 4924 Gua

Gauhati High Court

Union Of India vs Ms Calcom Cement India Ltd on 6 December, 2023

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                    Page No.# 1/2

GAHC010264162023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : MFA/102/2023

             UNION OF INDIA
             REPRESENTED BY THE GENERAL MANAGER NF RAILWAY, 11 GARDEN
             REACH ROAD, KOLKOTA 43



             VERSUS

             MS CALCOM CEMENT INDIA LTD
             3RD AND 4TH FLOOR ANIL PLAZA-II ABC GS ROAD GUWAHATI 781005



Advocate for the Petitioner   : MR. K GOGOI

Advocate for the Respondent :




                                        :: BEFORE ::
                        HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        O R D E R

06.12.2023

Heard the learned counsel Mr. K. Gogoi appearing for the applicant.

Page No.# 2/2

Since the connected first appeal has been admitted for hearing, the judgment and order dated 31.08.2023 passed by the learned Members (Technical) & (Judicial), Railway Claims Tribunal, Guwahati Bench in Original Application No. O.A.-III-04/2017 shall remain stayed till disposal of the appeal.

The Interlocutory Application is disposed of.

JUDGE

Comparing Assistant