Md. Mainul Haque vs The Union Of India And 6 Ors
2023 Latest Caselaw 4893 Gua

Gauhati High Court

Md. Mainul Haque vs The Union Of India And 6 Ors on 5 December, 2023

Author: A.M. Bujor Barua

Bench: Achintya Malla Bujor Barua

                                                                    Page No.# 1/5

GAHC010238232022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/7632/2022

         MD. MAINUL HAQUE
         S/O. LT. ABDUL BASIR @ A. BOSIR, VILL. JARIBOR, P.S. BHURAGAON,
         DIST. MORIGAON, ASSAM.



         VERSUS

         THE UNION OF INDIA AND 6 ORS
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF INDIA, HOME DEPTT.,
         NEW DELHI-01, INDIA.

         2:THE STATE OF ASSAM

          REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
          HOME DEPTT.
          DISPUR
          GUWAHATI-06.

         3:THE STATE CO-ORDINATOR

          NATIONAL REGISTER OF CITIZENS (NRC)
          ASSAM
          ACHYUT PLAZA
          BHANGAGARH
          GUWAHATI-05
          ASSAM.

         4:THE ELECTION COMMISSION OF INDIA
         TO BE REP. BY THE COMMISSIONER
          NIRVACHAN SADAN
         ASHOKA ROAD
          DELHI-110001.
                                                    Page No.# 2/5

            5:THE DEPUTY COMMISSIONER

             MORIGAON
             DIST. MORIGAON
             ASSAM.

            6:THE SUPDT. OF POLICE (B)

             MORIGAON
             DIST. MORIGAON
             ASSAM.

            7:THE OFFICER IN CHARGE

             MOIRABARI POLICE STATION
             VILL
             P.O.
             P.S. MOIRABARI
             DIST. MORIGAON
             ASSAM

Advocate for the Petitioner   : MR. Z HAMMAD

Advocate for the Respondent : DY.S.G.I.




             Linked Case : WP(C)/866/2018

            SALEHA BIBI
            W/O JABED ALI
            VILL- UJANPETIA PT.II

             P.O. KUMARGANJ
            P.S. TAMARJHAT
            DIST. DHUBRI
            ASSAM
             PIN - 783334.


             VERSUS

            THE UNION OF INDIA AND 5 ORS
            REP. BY THE MINISTRY OF HOME AFFAIRS
            NEW DELHI-110001.
                                                                  Page No.# 3/5


2:THE STATE OF ASSAM

REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME DEPARTMENT

DISPUR
GUWAHATI - 781006.
3:THE DEPUTY COMMISSIONER

DHUBRI
DIST. DHUBRI
ASSAM
PIN - 783301.
4:THE SUPERINTENDENT OF POLICE (B)

DHUBRI
ASSAM
PIN - 783301.
5:THE ELECTION COMMISSION OF INDIA

NEW DELHI- 110001.
6:THE STATE COORDINATOR

NATIONAL REGISTER OF CITIZENS (NRC)
BANGAGARH
GUWAHATI- 781032.
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS



Linked Case : WP(C)/638/2018

KUDDUS ALI
S/O. LT. FAZIR UDDIN @ FARIZ UDDIN @ FARIZ ALI @ SURAZ ALI @ FARUZ
UDDIN
VILL. NICHUKA
P.S. BARPETA ROAD
DIST. BARPETA
ASSAM


VERSUS

THE UNION OF INDIA AND ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
                                                                            Page No.# 4/5

           MINISTRY OF HOME AFFAIRS
           SHASTRI BHAWAN
           NEW DELHI.

          2:THE STATE OF ASSAM
          REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
           HOME DEPTT.
           DISPUR
           GHY.
           3:THE DY. COMMISSIONER

          BARPETA
          P.O. AND DIST. BARPETA
          ASSAM
          4:THE SUPDT. OF POLICE (B)

          BARPETA
          P.O. AND DIST. BARPETA
          ASSAM
          5:THE ELECTION COMMISSION OF INDIA

          NEW DELHI
          TO BE REP. BY CHIEF ELECTION COMMISSIONER OF INDIA.
          6:THE STATE COORDINATOR OF NATIONAL REGISTRATION

          ASSAM
          BHANGAGARH
          LACHIT NAGAR
          GUWAHATI
          ------------
          Advocate for : DR. B AHMED
          Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND ORS.



                               BEFORE
          HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
                HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                      ORDER

Date : 05.12.2023 (A.M. Bujor Barua, J)

Hearing concluded.

Page No.# 5/5

Judgment reserved.

JUDGE

Comparing Assistant