Md. Saifur Raja Choudhury vs The Food Corporation Of India And ...
2023 Latest Caselaw 3429 Gua

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GAHC010219892012




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/4682/2012

            MD. SAIFUR RAJA CHOUDHURY
            S/O- SAIDUR RAJA CHOUDHURY, R/O VILL.- HATKHALA, P.O.- KANAI
            BAZAR, P.S.- PATHARKANDI, DIST.- KARIMGANJ, ASSAM.



            VERSUS

            THE FOOD CORPORATION OF INDIA and ORS.
            REP. BY THE CHAIRMAN-CUM-MANAGING DIRECTOR, 16-20,
            BARAKHAMBA LANE, NEW DELHI- 1.

            2:THE EXECUTIVE DIRECTOR NE
             FOOD CORPORATION OF INDIA
             G.S. ROAD
             ULUBARI
             GHY- 7.

            3:THE GENERAL MANAGER REGION
             FOOD CORPORATION OF INDIA
             G.S. ROAD
             ULUBARI
             GHY- 7.

            4:THE AREA MANAGER
             FOOD CORPORATION OF INDIA
             STEAMERGHAT ROAD
             SILCHAR
             DIST- CACHAR
            ASSAM
             PIN- 788001

Advocate for the Petitioner   : MR. A R TAHBILDAR
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Advocate for the Respondent :




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 29/08/2023

Heard Mr. N. Dhar, learned counsel appearing for the petitioner. Also heard Mr. P. K. Roy, learned senior counsel assisted by Mr. S. K. Chakraborty, learned counsel appearing for FCI.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant