On The Death Of Hiranya Kumar Sarma ... vs The State Of Assam And 5 Ors ...
2023 Latest Caselaw 3394 Gua

                                                               Page No.# 1/2

GAHC010040552018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/3544/2022

         1: ON THE DEATH OF HIRANYA KUMAR SARMA HIS LEGAL HEIRS
         ANUPAMA DEVI AND 2 ORS. W/O LATE HIRANYA KUMAR SARMA R/O
         HOUSE NO. 10 DEBADARU PATH AMBIKAGIRI NAGAR ZOO ROAD
         GUWAHATI-781024 DISTRICT. KAMRUP(METRO) ASSAM.

         2: SMT. PRATYASHA SARMA
         D/O LATE HIRANYA KUMAR SARMA
         R/O HOUSE NO. 10 DEBADARU PATH AMBIKAGIRI NAGAR
         ZOO ROAD GUWAHATI-781024 DISTRICT. KAMRUP(METRO) ASSAM

         3: SRI BHABARNAV SARMA
         S/O LATE HIRANYA KUMAR SARMA
         R/O HOUSE NO. 10 DEBADARU PATH AMBIKAGIRI NAGAR ZOO ROAD
         GUWAHATI-781024 DISTRICT. KAMRUP(METRO) ASSAM
                      VERSUS

         1: THE STATE OF ASSAM AND 5 ORS REPRESENTED BY THE
         COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
          INDUSTRIES AND COMMERCE DEPARTMENT DISPUR GUWAHATI-6

         2:THE COMMISSIONER INDUSTRIES AND COMMERCE
         ASSAM BAMUNIMAIDAN GUWAHATI -21

         3:THE SECRETARY ASSAM PUBLIC SERVICE COMMISSION
         KHANAPARA GUWAHATI -6

         4:THE PRINCIPAL SECRETRY TO THE GOVT .OF ASSAM
         PENSONAL (B) DEPARTMENT DISPUR GUWAHATI -6

         5:THE COMMISSIONER AND SECRETARY TO THE GOVT
         WELFARE OF PLAINS TRIBES AND OTHER BACKWARD CLASSES
         WPT AND BC DISPUR GUWAHATI -6

         6:THE LEGAL REMEMBRANCER ASSAM DISPUR GUWAHATI -6
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For the Applicants : Ms. M. Buzarbaruah, Advocate

For the respondents : Mr. A. Kalita, SC, Industries & Commerce Department, Assam

Mr. D. K. Sarmah, Addl. Sr. GA, Assam

-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

28.08.2023

In view of the judgment & order passed today (28.08.2023) in the connected writ appeal being Writ Appeal No.110/2018, this interlocutory application stands closed.

                   JUDGE                                 CHIEF JUSTICE




Comparing Assistant