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Jitul Deka vs The State Of Assam And 10 Ors. ...
2023 Latest Caselaw 3344 Gua

Citation : 2023 Latest Caselaw 3344 Gua
Judgement Date : 25 August, 2023

Gauhati High Court
Jitul Deka vs The State Of Assam And 10 Ors. ... on 25 August, 2023
                                                                  Page No.# 1/3

GAHC010188762023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : PIL/59/2023

         JITUL DEKA
         SON OF SHRI KARUNA DEKA, RESIDENT OF AT TELECOM, KUNJA
         COMMERCIAL COMPLEX, MALIGAON, GUWAHATI, ASSAM, PIN- 781012.

                       VERSUS

         1: THE STATE OF ASSAM AND 10 ORS. REPRESENTED BY CHIEF
         SECRETARY, GOVERNMENT OF ASSAM, DISPUR, GUWAHATI

         2:THE DIRECTOR HEALTH SERVICES OF ASSAM
         HENGRABARI ASSAM.

         3:THE JOINT DIRECTOR HEALTH SERVICES
         FOOD SAFETY BRANCH KAMRUP AMINGAON GUWAHATI- 781031.

         4:THE COMMISSIONER
         FOOD SAFETY ASSAM DISPUR GUWAHATI

         5:VISHNU AROMATICS LTD ENGAGED IN THE BUSINESS OF SALE AND
         SUPPLY OF VIMAL PAN MASALA HAVING ITS OFFICE SITUATED AT
         LIWASPUR RAI SONEPAT - 131021 HARYANA

         6:KAMAKHYA PAN PRODUCTS PVT. LTD. ENGAGED IN THE BUSINESS OF
         SALE AND SUPPLY OF KAMALA PASAND PAN MASALA HAVING ITS
         OFFICE SITUATED AT PLOT NO. 41 F VILL- SILA NORTH GUWAHATI -
         781030.

         7:SOM GLOBAL PAN MASALA PVT. LTD. ENGAGED IN THE BUSINESS OF
         SALE AND SUPPLY OF SIGNATURE PAN MASALA HAVING ITS OFFICE
         SITUATED AT PLOT NO. A 78 NARAINA INDUSTRIAL AREA PHASE-I
         NEW-DELHI- 110028.

         8:VARDH PAPER PRODUCTS PVT LTD. ENGAGED IN THE BUSINESS OF
         SALE AND SUPPLY OF RAJ NIWAS PAN MASALA HAVING ITS OFFICE
                                                                              Page No.# 2/3

            SITUATED AT SWARN PARK INDUSTRIAL AREA MUNDKA DELHI- 110041.

            9:TRIMURTI FRAGRANCES PVT. LTD. ENGAGED IN THE BUSINESS OF
            SALE AND SUPPLY OF SHIKHAR PAN MASALA HAVING ITS OFFICE
            SITUATED AT PLOT NO. 12 PATPARGANJ INDUSTRIAL AREA DELHI-
            110092.

            10:KAY PAN FRAGRANCES PVT. ENGAGED IN THE BUSINESS OF SALE
            AND SUPPLY OF GOLDLINE PAN MASALA HAVING ITS OFFICE SITUATED
            AT B-15 BLOCK- B INDUSTRIAL AREA GHAZIABAD- 201001(UP).

            11:DHARAMPAL SATYAPAL LTD. ENGAGED IN THE BUSINESS OF SALE
            AND SUPPLY OF RAJNIGANDHA PAN MASALA HAVING ITS OFFICE
            SITUATED AT SHED NO. OS/1/425 OS/2/R/16217 OS/1/2/8 BAMUNIMAIDAM
            INDUSTRIAL ESTATE GUWAHATI KAMRUP ASSAM- 781021


For the Petitioner     : Mr. A. Goyal, Advocate.

For the Respondents    : Mr. D. Saikia, Advocate General, Assam, assisted by Ms. S. Sarma,

Standing Counsel, Health Department.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

25.08.2023

Looking to the averments made in the petition, more particularly, the assertion that the representation dated 22.01.2021 submitted by the petitioner to the competent authority in compliance of the judgment dated 21.11.2020 passed in PIL No.19/2020 has not been responded to till date, we are inclined to issue notices to the respondent Nos.1 to 4 only.

Mr. D. Saikia, learned Advocate General, Assam puts in appearance on behalf of the respondent Nos.1 to 4.

Copy of the writ petition be provided to Mr. Saikia, who prays for and is granted short opportunity to complete his instructions.

Page No.# 3/3

Re-notify on 12.09.2023.

                  JUDGE               CHIEF JUSTICE




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