Union Of India vs Ms Vinayak Logistic
2023 Latest Caselaw 3285 Gua

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GAHC010175842023




                             THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                            I.A.(Civil)/2408/2023

           UNION OF INDIA
           REPRESENTED BY GENERAL MANAGER CLAIM N F RAILWAY MALIGAON
           GUWAHATI 781001
           VERSUS
           MS VINAYAK LOGISTIC
           M C ROAD FANCY BAZAR NEAR ICICI BANK GUWAHATI 781001
           ------------
           Advocate for : MR. K GOGOI
           Advocate for : appearing for MS VINAYAK LOGISTIC

                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

23.08.2023 Since the connected appeal is admitted for hearing, the operation of the Judgment and Order dated 24.05.2023 passed in OA III.139/2013 passed by the learned Member (Technical)-I, Railway Claims Tribunal, Guwahati Bench shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant