Gauhati High Court
The State Of Mizoram vs Sh. Lalrozara And 3 Ors on 22 August, 2023
Page No.# 1/4
GAHC010170722023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2214/2023
THE STATE OF MIZORAM
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF MIZORAM,
HEALTH AND FAMILY WELFARE DEPARTMENT, 796001
VERSUS
SH. LALROZARA AND 3 ORS.
S/O LATE ROKHUMA, RESIDENT OF N-2, BUNGKAWN, VENGLAI, 796005
2:ZORAM MEDICAL COLLEGE
REPRESENTED BY THE DIRECTOR
ZORAM MEDICAL COLLEGE, FALKAWN,
DISTRICT AIZAWL, MIZORAM 796005
3:STATE REFERRAL HOSPITAL
FALKAWN, REPRESENTED BY THE MEDICAL SUPERINTENDENT
STATE REFERRAL HOSPITAL, FALKAWN,
DISTRICT AIZAWL, MIZORAM 796005
4:DR. C ZOTHANMAWIA
PROPRIETOR, MEDICARE PHARMACY
DAWRPUL, AIZAWL, MIZORAM, 79600
Linked Case : I.A.(Civil)/3981/2019
SH. LALROZARA
S/O LATE ROKHUMA
RESIDENT OF N-2, BUNGKAWN, VENGLAI, 796005
VERSUS
THE STATE OF MIZORAM AND 3 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF MIZORAM
HEALTH AND FAMILY WELFARE DEPARTMENT, 796001
Page No.# 2/4
2:ZORAM MEDICAL COLLEGE
REPRESENTED BY THE DIRECTOR
ZORAM MEDICAL COLLEGE, FALKAWN
DISTRICT AIZAWL MIZORAM 796005.
3:STATE REFERRAL HOSPITAL,FALKAWN
REPRESENTED BY THE MEDICAL SUPERINTENDENT
STATE REFERRAL HOSPITAL, FALKAWN
DISTRICT AIZAWL, MIZORAM 796005.
4:DR. C ZOTHANMAWIA
PROPRIETOR, MEDICARE PHARMACY
DAWRPUL, AIZAWL, MIZORAM, 796001
Linked Case : I.A.(Civil)/3966/2019
SMT. F. LALREMSANGI
D/O- F. RINCHUNGNUNGA
R/O- FALKAWN PROPRIETOR OF RR PHARMACY.
VERSUS
THE STATE OF MIZORAM AND 4 ORS.
REP. BY THE CHIEF SECRETARY MIZORAM- 796001.
2:SECRETARY TO THE GOVT. OG MIZORAM
HEALTH AND FAMILY WELFARE
AIZAWAL- 796001.
3:JOINT DIRECTOR (F AND D)
CONTROLLING AND LICENSING AUTHORITY
DIRECTOR OF HEALTH SERVICES
AIZWAL- 796001.
4:DIRECTOR, ZORAM MEDICAL COLLEGE
MIZORAM,FALKAWN- 796005.
5:MEDICARE PHARMACY,DAWRPUI
AIZWAL- 796001.
Linked Case : WA/343/2019
SH. LALROZARA
S/O LATE ROKHUMA
RESIDENT OF N-2, BUNGKAWN
VENGLAI, 796005
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VERSUS
THE STATE OF MIZORAM AND 3 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF MIZORAM
HEALTH AND FAMILY WELFARE DEPARTMENT
796001
2:ZORAM MEDICAL COLLEGE
REPRESENTED BY THE DIRECTOR
ZORAM MEDICAL COLLEGE, FALKAWN
DISTRICT AIZAWL, MIZORAM 796005
3:STATE REFERRAL HOSPITAL,FALKAWN
REPRESENTED BY THE MEDICAL SUPERINTENDENT
STATE REFERRAL HOSPITAL, FALKAWN
DISTRICT AIZAWL, MIZORAM 796005
4:DR. C ZOTHANMAWIA
PROPRIETOR, MEDICARE PHARMACY
DAWRPUL, AIZAWL
MIZORAM, 796001
Linked Case : WA/342/2019
SMT. F. LALREMSANGI
D/O- F. RINCHUNGNUNGA
R/O- FALKAWN PROPRIETOR OF RR PHARMACY.
VERSUS
THE STATE OF MIZORAM AND 4 ORS.
REP. BY THE CHIEF SECRETARY MIZORAM- 796001.
2:SECRETARY TO THE GOVT. OF MIZORAM
HEALTH AND FAMILY WELFARE
AIZAWAL- 796001.
3:JOINT DIRECTOR (F AND D)
CONTROLLING AND LICENSING AUTHORITY
DIRECTOR OF HEALTH SERVICES
AIZWAL- 796001.
4:DIRECTOR, ZORAM MEDICAL COLLEGE
MIZORAM,FALKAWN- 796005.
5:MEDICARE PHARMACY
DAWRPUI, AIZWAL- 796001.
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For the Applicant/Appellant(s) : Mr. D. Das, Advocate General, Mizoram assisted by
Mr. A. Kalita, Additional Advocate General, Mizoram
for the applicant in I.A.(Civil) No.2214/2023.
Mr. N. Sarkar, Advocate for the appellant in WA
No.343/2019 and for the applicant in I.A.(Civil)
No.3981/2019.
Mr. D. Saikia, Senior Advocate assisted by Mr. M.
Das, Advocate for the appellant in WA No. 342/2019
and for the applicant in I.A.(Civil)
No.3966/2019.
For the Respondent(s) : Mr. N. Sarkar, Advocate for the respondent No.1 in
I.A.(Civil) No.2214/2023.
Mr. D. Das, Advocate General, Mizoram assisted by
Mr. A. Kalita, Additional Advocate General, Mizoram
for the State of Mizoram in I.A.(Civil) No.3981/2019,
WA No.343/2019, WA No.342/ 2019 and I.A.(Civil)
No.3966/2019.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
22.08.2023
Arguments heard.
Judgment reserved.
JUDGE CHIEF JUSTICE
Comparing Assistant
