Rinku Singh @ Rinku Kumari vs New India Assurance Co Ltd
2023 Latest Caselaw 3247 Gua

                                                                  Page No.# 1/3

GAHC010047312023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Review.Pet./51/2023

            RINKU SINGH @ RINKU KUMARI
            W/O LATE MUKESH KUMAR SINGH
            RESIDENT OF VILLAGE KHARABHANGA, PO KUKURMARA, PS
            CHAYGAON, DIST KAMRUP ASSAM



            VERSUS

            NEW INDIA ASSURANCE CO LTD.
            HAVING ITS REGISTERED OFFICE AT NEW INDIA ASSURANCE BUILDING,
            87, MAHATMA GANDHI ROAD FORT MUMBAI AND REGIONAL OFFICE AT
            GS ROAD, GUWAHATI 05, REPRESENTED BY THE CHIEF REGIONAL
            MANAGER



Advocate for the Petitioner   : MR K BHUYAN

Advocate for the Respondent :




             Linked Case : MACApp./368/2017

            NEW INDIA ASSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFICE AT NEW INDIA ASSURANCE BUILDING 87
            MAHATMA GANDHI ROAD
            FORT
            MUMBAI 400001 AND REGIONAL OFFICE AT G.S. ROAD
            GUWAHATI-5
            REPRESENTED BY THE CHIEF REGIONAL MANAGER
                                                             Page No.# 2/3



VERSUS

SMT RINKU SINGH @ RINKU KUMARI and 4 ORS
W/O SRI MUKESH KR. SINGH

2:MRS. TARA DEVI

W/O SRI JAILAL SINGH
BOTH ARE R/O VILL. KHARABHANGA
B.O. and P.O. KHARABHANGA
B.O. and P.O. KUKURMARA
P.S. CHAYGAON
DIST. KAMRUP
ASSAM-782410
3:RUBUL BORO
S/O LATE LACHIRAM BORO
R/O DISPUR
KACHARIBASTI
HANUMAN BOX PATH
DIST. KAMRUP M
ASSAM-781006
4:SABUL BOBO

S/O LATE LACHIRAM BORO
R/O DISPUR
KACHARIBASTI
HANUMAN BOX PATH
DIST. KAMRUP M
ASSAM-781006
5:THE BRANCH MANAGER

NATIONAL INSURANCE CO. LTD.
C/O HIGH WAY AUTO AGENCY
MIRZA
P.O. MIRZA
DIST. KAMRUP
ASSAM-782416
------------
Advocate for : MR.SIDHANT DUTTA
Advocate for : MR.S BHUYAN appearing for SMT RINKU SINGH @ RINKU
KUMARI and 4 ORS
                                                                        Page No.# 3/3

                                    BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

Date : 22.08.2023

Heard Mr. K. Bhuyan, learned counsel appearing for the petitioner. This is an application under Section 114 read with Order 47 of CPC for review of judgment and order dated 01.02.2023 passed by this Court in MAC Appeal No. 368/2017.

Issue notice.

The petitioner shall take step(s) for service of notice upon the sole respondent by registered post with AD as well as other usual service returnable within 4(four) weeks. The steps be taken within 7(seven) days. List accordingly.

JUDGE

Comparing Assistant