Union Of India vs M/S Bcms Traders Pvt. Ltd
2023 Latest Caselaw 3236 Gua

                                                                   Page No.# 1/2

GAHC010173132023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                               I.A.(Civil)/2376/2023

         UNION OF INDIA
         REPRESENTED BY GENERAL MANAGER (CLAIMS)
         N.F. RAILWAY
         MALIGAON GUWAHATI- 781001.


          VERSUS

         M/S BCMS TRADERS PVT. LTD.
         KABAITARY
         P.O.- JOGIGHOPA- 783383
         DIST.- BONGAOGAON
         ASSAM.


         ------------
         Advocate for : MR. K GOGOI
         Advocate for : appearing for M/S BCMS TRADERS PVT. LTD.
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                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

21.08.2023 Since the connected appeal has been admitted for hearing, the Judgment and Order dated 08.05.2023 passed in OA.III.89/2018 passed by the learned Member, (Technical)-I, Railway Claims Tribunal, Guwahati Bench shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant