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Page No.# 1/2 vs Putul Gogoi
2023 Latest Caselaw 3233 Gua

Citation : 2023 Latest Caselaw 3233 Gua
Judgement Date : 21 August, 2023

Gauhati High Court
Page No.# 1/2 vs Putul Gogoi on 21 August, 2023
                                                                   Page No.# 1/2

GAHC010170892023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/2225/2023

            ASSAM STATE TRANSPORT CORPORATION AND ANR.
            REP. BY ITS MANAGING DIRECTOR,
            HAVING ITS OFFICE AT PALTANBAZAR, GUWAHATI-08.

            2: THE MANAGING DIRECTOR

             ASSAM STATE TRANSPORT CORPORATION
             PALTANBAZAR
             GUWAHATI-78100

            VERSUS

            PUTUL GOGOI,
            SON OF LATE DEBENDRA NATH GOGOI, R/O AMGURI COLLEGE TINALI,
            WARD NO. 7, P.O. AMGURI, P.S. AMGURI DIST. SIVASAGAR, ASSAM



Advocate for the Petitioner   : SC, A S T C

Advocate for the Respondent : MR. P J SAIKIA
                                                                     Page No.# 2/2


                                   BEFORE
                 HON'BLE MR. JUSTICE DEVASHIS BARUAH
                               ORDER

21.08.2023

In view of the judgment and order dated 03.08.2023 wherein the writ petition has been disposed of, nothing survives in the instant Interlocutory Application for which the instant Interlocutory Application stands disposed of.

JUDGE

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