Md Abdul Hai Sheikh vs Kellyden Tea Estate
2023 Latest Caselaw 3232 Gua

                                                               Page No.# 1/2

GAHC010024282023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                       I.A.(Civil)/2356/2023

         MD ABDUL HAI SHEIKH
         SO LATE HAZI HUSSAIN ALI SHEIKH
         RO GARUBANDHA
         P.S. JAKHALABANDHA
         MOUZA CHATIAL
         DISTRICT NAGAON
         ASSAM
         PIN 782136


          VERSUS

         KELLYDEN TEA ESTATE
         A BRANCH OF AMALGAMATED PLANTATION PRIVATE LTD.
         REP. BY ITS SR. MANAGER
         SRI A. MEHRA OF KELLYDEN TEA ESTATE
         P.O.- SALONAH
         DIST.- NAGAON
         ASSAM
         PIN- 782137.


         ------------
         Advocate for : MR. A C SARMA
         Advocate for : appearing for KELLYDEN TEA ESTATE
                                                                                Page No.# 2/2




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

21.08.2023 Since the connected regular second appeal has been admitted for hearing, the Judgment and Decree dated 03.09.2022 passed in Title Appeal No. 22/2016 by the learned Civil Judge, Nagaon arising out of Judgment and Decree dated 31.05.2016 passed in Title Suit No.44/2012 by the learned Civil Judge, Nagaon shall remain stayed till disposal of the appeal.

The IA(C) stands dispose of.

JUDGE

Comparing Assistant