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Page No.# 1/4 vs Azmat Ali And 8 Ors
2023 Latest Caselaw 3218 Gua

Citation : 2023 Latest Caselaw 3218 Gua
Judgement Date : 21 August, 2023

Gauhati High Court
Page No.# 1/4 vs Azmat Ali And 8 Ors on 21 August, 2023
                                                         Page No.# 1/4

GAHC010236752022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No.



         I.A.(Civil)/2443/2023

         FATIK ALI AND 2 ORS.
         S/O LATE ABBES ALI
          RESIDENT OF VILLAGE AMGURI MOUZA RUPSI
          PS KALGACHIA
          DIST BARPETA
         ASSAM

         2: HASEN ALI
         S/O LATE MOFIZUDDIN

         RESIDENT OF VILLAGE AMGURI MOUZA RUPSI
         PS KALGACHIA
         DIST BARPETA
         ASSAM

         3: ABDUL JALIL
         S/O LATE MOFIZUDDIN

         RESIDENT OF VILLAGE AMGURI MOUZA RUPSI
         PS KALGACHIA
         DIST BARPETA
         ASSAM
         VERSUS

         AZMAT ALI AND 8 ORS.
         S/O LATE MOHAMMAD ALI
         RESIDENT OF VILLAGE UDMARI MOUZA TITAPANI
         PS KALGACHIA
         DIST BARPETA
         ASSAM
                                              Page No.# 2/4


2:TAIZUDDIN
S/O LATE MOHAMMAD ALI

RESIDENT OF VILLAGE SHOWPUR MOUZA TITAPANI
PS KALGACHIA
DIST BARPETA
ASSAM
3:RAIZUDDIN
S/O LATE MOHAMMAD ALI

RESIDENT OF VILLAGE SHOWPUR MOUZA TITAPANI
PS KALGACHIA
DIST BARPETA
ASSAM
4:LEGAL HEIRS OF LATE HASMOT ALI
ANOWAR HUSSAIN
S/O LATE HASMOT ALI

RESIDENT OF VILLAGE SHOWPUR MOUZA TITAPANI
PS KALGACHIA
DIST BARPETA
ASSAM
5:SORIFUL ISLAM
S/O LATE HASMOT ALI

RESIDENT OF VILLAGE SHOWPUR MOUZA TITAPANI
PS KALGACHIA
DIST BARPETA
ASSAM
6:HASNA KHATUN
D/O LATE HASMOT ALI

RESIDENT OF VILLAGE SHOWPUR MOUZA TITAPANI
PS KALGACHIA
DIST BARPETA
ASSAM
7:HABCHA KHATUN
W/O LATE HASMOT ALI

RESIDENT OF VILLAGE SHOWPUR MOUZA TITAPANI
PS KALGACHIA
DIST BARPETA
ASSAM
8:KANCHU MIAH
S/O HASEN ALI

RESIDENT OF VILLAGE AMGURI MOUZA RUPSHI
                                                                  Page No.# 3/4

             PS KALGACHIA
             DIST BARPETA
             ASSAM
             9:SADEK ALI
             S/O OF A KADER

             RESIDENT OF VILLAGE AMGURI MOUZA RUPSHI
             PS KALGACHIA
             DIST BARPETA
             ASSAM
             10:LALCHAN ALI
             S/O LATE MAGRAB ALI
             RESIDENT OF VILLAGE AMGURI MOUZA RUPSHI
             PS KALGACHIA
             DIST BARPETA
             ASSAM
             11:CHAN MIAH
             S/O LATE AMIR ALI

             RESIDENT OF VILLAGE AMGURI MOUZA RUPSHI
             PS KALGACHIA
             DIST BARPETA
             ASSAM
             12:TUTA MIAH
             S/O AMIR ALI

             RESIDENT OF VILLAGE AMGURI MOUZA RUPSHI
             PS KALGACHIA
             DIST BARPETA
             ASSAM
             ------------
             Advocate for : MR. B C DAS
             Advocate for : appearing for AZMAT ALI AND 8 ORS.


             In RSA Case No. 138/2023



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

21.08.2023

Heard Mr. B.C. Das, learned Senior counsel, assisted by Ms. I. Das, Page No.# 4/4

appearing for the applicants.

Since the connected second appeal has been admitted for hearing, the impugned judgment and order dated 10.08.2022, passed by the learned Civil Judge, Barpeta, in T.A. Case No. 13/2020 affirming the judgment dated 07.12.2018 passed by the learned Munsiff No. 1, Barpeta in T.S. No. 239/2012 shall remain stayed, till disposal of the appeal.

The I.A. (Civil) stands disposed of.

JUDGE

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